← All Benches

ITAT Delhi Bench

81,208 judgments

SUBHASH SUSHILA LAKHOTIA TRUST,NEW DELHI vs ACIT, NEW DELHI

ITA 751/DEL/2015[2006-07]Status: Disposed1/6/2018AY 2006-07

DCIT, NEW DELHI vs M/S. PPAP AUTOMOTIVES LTD., NEW DELHI

ITA 5009/DEL/2015[2012-13]Status: Disposed1/6/2018AY 2012-13

ACIT, NEW DELHI vs ASHOK KUMAR SINGH, NEW DELHI

ITA 1796/DEL/2015[2007-08]Status: Disposed1/6/2018AY 2007-08

BIO MED PVT. LTD.,GHAZIABAD vs JCIT, GHAZIABAD

ITA 1790/DEL/2015[2010-11]Status: Disposed1/6/2018AY 2010-11

DCIT, REWARI vs SMT. BIMLA DEVI JAIN, HARYANA

ITA 1774/DEL/2015[2011-12]Status: Disposed1/6/2018AY 2011-12

BUSINESS PARK PROMOTERS PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 1356/DEL/2015[2006-07]Status: Disposed1/6/2018AY 2006-07

ACIT, NEW DELHI vs SMT. ALKA DASS, NEW DELHI

ITA 6756/DEL/2014[2010-11]Status: Disposed1/6/2018AY 2010-11

SH. AJAY KUMAR AGARWAL,MUZAFFARNAGAR vs ITO, NEW DELHI

ITA 2718/DEL/2009[2005-06]Status: Disposed1/6/2018AY 2005-06

K.M. TINA GUPTA vs ITO, BUDAUN.,

ITA 2548/DEL/2001[1997-1998]Status: Disposed1/6/2018AY 1997-1998

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE WIND ENERGY GMBH

ITA/678/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1 vs GENERAL ELECTRIC CANADA COMPANY

ITA/673/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE CALEDONIAN LTD

ITA/672/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE WIND ENERGY GMBH

ITA/677/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GENERAL ELECTRIC CANADA COMPANY

ITA/674/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -(INTERNATIONAL TAXATION)-1 vs GENERAL ELECTRIC CANADA COMPANY

ITA/669/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICES MCALLEN LP

ITA/663/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs NUOVO PIGNONE SPA

ITA/670/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE JENBACHER GMBH & CO.

ITA/675/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE JENBACHER GMBH & CO.

ITA/666/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE CALEDONIAN LTD

ITA/668/20181/6/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA