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ITAT Delhi Bench
81,208 judgments
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICES MCALLEN LP
ITA/667/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE CALEDONIAN LTD
ITA/664/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICES MCALLEN LP
ITA/662/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GENERAL ELECTRIC CANADA COMPANY
ITA/665/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICE DISTRIBUTION LLC
ITA/679/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GE JENBACHER GMBH & CO.
ITA/671/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR.COMMISSIONER OF INCOME TAX -1 (INTERNATIONAL TAXATION) vs GENERAL ELECTRIC CANADA COMPANY
ITA/676/20181/6/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
VODAFONE MOBILE SERVICES LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/660/20181/6/2018
(INTERNATIONAL TAXATION) vs GENERAL ELECTRIC POWER SYSTEMS INC
ITA/661/20181/6/2018
THE COMMISSIONER OF INCOME TAX vs M/S SUDEV INDUSTRIES LTD.
ITA/805/200531/5/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
VIBHA BHARTI JEWELS,ROORKEE vs ITO, WARD- 2, ROORKEE
ITA 7501/DEL/2017[2010-11]Status: Disposed31/5/2018AY 2010-11
UMANG DESIGNERS PVT. LTD.,NOIDA vs ITO, NEW DELHI
ITA 2794/DEL/2017[2009-10]Status: Disposed31/5/2018AY 2009-10
JAIDEV YADUVANSHI,UTTRAKHAND vs ITO, RUDRAPUR
ITA 1077/DEL/2017[2012-13]Status: Disposed31/5/2018AY 2012-13
ACIT, NEW DELHI vs M/S. INDIABULLS CAPITAL SERVICES LTD., NEW DELHI
ITA 6601/DEL/2016[2008-09]Status: Disposed31/5/2018AY 2008-09
ERNST & YOUNG LTD., INDIA BRANCH OFFICE,NEW DELHI vs ACIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 6562/DEL/2016[2013-14]Status: Disposed31/5/2018AY 2013-14
ERNST & YOUNG LTD., INDIA BRANCH OFFICE,NEW DELHI vs ACIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 6561/DEL/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
M/S BHARATPUR INVESTMENT LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4208/DEL/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
JT.CIT, NEW DELHI vs M/S HERO MOTOCORP LTD., NEW DELHI
ITA 1951/DEL/2016[2006-07]Status: Disposed31/5/2018AY 2006-07
ACIT, NEW DELHI vs M/S. SHEELA FOAM PVT. LTD., GHAZIABAD
ITA 1677/DEL/2016[2006-07]Status: Disposed31/5/2018AY 2006-07
ACIT, NEW DELHI vs M/S. SHEELA FOAM PVT. LTD., GHAZIABAD
ITA 1676/DEL/2016[2008-09]Status: Disposed31/5/2018AY 2008-09