← All Benches
ITAT Delhi Bench
81,630 judgments
PR. COMMISSIONER OF INCOME TAX-6 vs MKM FINSEC PVT. LTD.
ITA/996/201712/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
STEEL AUTHORITY OF INDIA LTD., vs DCIT, CIRCLE 24 (2),
ITA/994/201812/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX-6 vs MRL TYRES LTD.
ITA/942/201712/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX vs ANIL KUMAR MALHOTRA
ITA/256/201012/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PANCHSHILA HOSPITALITY VENTURES LTD.
ITA/208/201812/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -9 vs IBILT TECHNOLOGIES LTD.
ITA/995/201812/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX vs M/S JRD STOCK BROKERS PVT LTD
ITA/544/200512/9/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ACIT, CENTRAL CIRCLE- 2, NEW DELHI vs MIDEAST INTEGRATED STEELS LTD., NEW DELHI
ITA 990/DEL/2018[2008-09]Status: Disposed12/9/2018AY 2008-09
DCIT, CIRCLE- 6(2), NEW DELHI vs COSMOS INDUSTRIES LTD., NEW DELHI
ITA 70/DEL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
ADDL. CIT, SPECIAL RANGE- 7, NEW DELHI vs OPG SECURITIES PVT. LTD., NEW DELHI
ITA 681/DEL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
ITO, WARD- 3(1), BULANDSHAHR vs COOPRATIVE CANE DEVELOPMENT UNION LTD., BULANDSHAHR
ITA 485/DEL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
ITO, WARD-3(1), BULANDSHAR vs CANE DEVELOPMENT COUNCIL AGAUTA, BULANDSHAR
ITA 482/DEL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
ITO, WARD-3(1), BULANDSHAR vs CANE DEVELOPMENT COUNCIL AGAUTA, BULANDSHAR
ITA 481/DEL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
ITO, WARD- 3(1), BULANDSHAHR vs DINESH SINGH, BULANDSHAHR
ITA 449/DEL/2018[2009-10]Status: Disposed12/9/2018AY 2009-10
DCIT, CIRCLE- 6(2), NEW DELHI vs CRYSTAL CROP PROTECTION PVT. LTD., DELHI
ITA 4452/DEL/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
ACIT, CIRCLE- 34(1), NEW DELHI vs D. P. INDUSTRIES, DELHI
ITA 401/DEL/2018[2012-13]Status: Disposed12/9/2018AY 2012-13
ITO, WARD- 16(2), NEW DELHI vs MARK BUILDTECH PVT. LTD., NEW DELHI
ITA 3891/DEL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
ADDL. CIT, SPECIAL RANGE- 6, NEW DELHI vs MMTC PAMP INDIA (P) LTD., NEW DELHI
ITA 3723/DEL/2018[2012-13]Status: Disposed12/9/2018AY 2012-13
ITO, WARD- 3(4), HAPUR vs CO-OPERATIVE CANE DEVELOPMENT UNION LTD., HAPUR
ITA 3603/DEL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
DCIT, CIRCLE- 2(2), KASHIPUR vs NATURAL HERBALS & SEEDS, UDHAM SINGH NAGAR
ITA 3417/DEL/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
