STEEL AUTHORITY OF INDIA LTD., vs. DCIT, CIRCLE 24 (2),

$~20 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 994/2018

STEEL AUTHORITY OF INDIA LTD.,

..... Appellant

Through: Ms. Monica Garg, Advocate

versus

DCIT, CIRCLE 24 (2),

..... Respondent Through: Mr. Zoheb Hossain, Senior Standing Counsel

CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE CHANDER SHEKHAR

O R D E R %

12.09.2018

The issue raised in the present appeal is covered against the assessee vide judgment, reported as Steel Authority of India Ltd. v. Commissioner of Income Tax, (2012)348 ITR 150 (DEL).

In view of the aforesaid judgment, no substantial question of law arises in the present appeal and the same is dismissed.

SANJIV KHANNA, J

CHANDER SHEKHAR, J SEPTEMBER 12, 2018/tp