← All Benches

ITAT Delhi Bench

81,630 judgments

DCIT, FARIDABAD vs M/S. IMPERIAL AUTOS INDUSTRIES, NEW DELHI

ITA 3118/DEL/2013[2010-11]Status: Disposed14/9/2018AY 2010-11

M/S IMPERIAL AUTO INDUSTRIES LTD.,NEW DELHI vs ACIT, FARIDABAD

ITA 2423/DEL/2013[2010-11]Status: Disposed14/9/2018AY 2010-11

GOLDEN FLAME STEELS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2131/DEL/2013[2000-01]Status: Disposed14/9/2018AY 2000-01

M/S. K.T.M INDIA,PANIPAT vs ACIT, HARYANA

ITA 1981/DEL/2012[2007-08]Status: Disposed14/9/2018AY 2007-08

M/S. K.T.M INDIA,NEW DELHI vs ADDL. CIT, PANIPAT

ITA 5619/DEL/2011[2007-08]Status: Disposed14/9/2018AY 2007-08

ACIT, PANIPAT vs M/S K.T.M INDIA, PANIPAT

ITA 3165/DEL/2011[2007-08]Status: Disposed14/9/2018AY 2007-08

M/S K.T.M INDIA,PANIPAT vs ADDL. CIT, PANIPAT

ITA 2529/DEL/2011[2007-08]Status: Disposed14/9/2018AY 2007-08

ITO WARD 29 (2) vs BRIJ KISHORE,

ITA 2024/DEL/2007[1998-1999]Status: Disposed14/9/2018AY 1998-1999

PR. COMMISSIONER OF INCOME TAX - 12 vs SMT. TARUNA VERMA

ITA/601/201813/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER INCOME TAX CENTRAL-I vs M/S SEASONS TEXTILES LTD.

ITA/237/200913/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

COMMISSIONER INCOME TAX CENTRAL-I vs M/S SEASONS TEXTILES LTD.

ITA - 237 / 200913/9/2018

M/S. EMPLOYEES PROVIDENT FUND ORGANIZATION,DELHI vs ACIT, NEW DELHI

ITA 2660/DEL/2015[2009-10 (F.Y. 2008-09)]Status: Disposed13/9/2018

M/S. EMPLOYEES PROVIDENT FUND ORGANIZATION,DELHI vs ACIT, NEW DELHI

ITA 2659/DEL/2015[2008-09 (F.Y. 2007-08)]Status: Disposed13/9/2018

DCIT, FARIDABAD vs M/S. STAR WIRE IND. LTD., NEW DELHI

ITA 1142/DEL/2015[2009-10]Status: Disposed13/9/2018AY 2009-10

ITO, NEW DELHI vs SH. KISHORE KAPOOR, NEW DELHI

ITA 5599/DEL/2014[2010-11]Status: Disposed13/9/2018AY 2010-11

SHRI KRISHNA SHRIRAM,NEW DELHI vs ACIT, NEW DELHI

ITA 866/DEL/2013[2006-07]Status: Disposed13/9/2018AY 2006-07

DCIT, NEW DELHI vs SH. KRISHNA SHRIRAM, NEW DELHI

ITA 1417/DEL/2013[2006-07]Status: Disposed13/9/2018AY 2006-07

DCIT, NEW DELHI vs M/S. SHARP MENTHOL INDIA LTD., NEW DELHI

ITA 5436/DEL/2012[2009-10]Status: Disposed13/9/2018AY 2009-10

THE PRO COMMISSIONER OF INCOME TAX -CENTRAL-3 vs BHAVI CHAND JINDAL

ITA/973/201813/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -9 vs TIKONA INFINET LTD.

ITA/998/201812/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR