← All Benches
ITAT Delhi Bench
81,664 judgments
M/S. KEIHIN PANALFA LTD.,GURGAON vs ACIT, NEW DELHI
ITA 6096/DEL/2015[2008-09]Status: Disposed4/10/2018AY 2008-09
SHRI KRISHAN MOHAN,FARIDABAD vs ITO, FARIDABAD
ITA 41/DEL/2015[2007-08]Status: Disposed4/10/2018AY 2007-08
ACIT, NEW DELHI vs NEW DELHI TYRE HOUSE, NEW DELHI
ITA 3986/DEL/2015[2011-12]Status: Disposed4/10/2018AY 2011-12
SH. PRAKASH BHALEKAR,PUNE vs ACIT, GURGAON
ITA 3737/DEL/2015[2010-11]Status: Disposed4/10/2018AY 2010-11
DCIT, NEW DELHI vs M/S. ULTRA INTERNATIONAL LTD, NEW DELHI
ITA 2609/DEL/2015[2011-12]Status: Disposed4/10/2018AY 2011-12
M/S. CHINTELS INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2431/DEL/2015[2011-12]Status: Disposed4/10/2018AY 2011-12
M/S. NEW DELHI TYRE HOUSE,NEW DELHI vs JCIT, NEW DELHI
ITA 2421/DEL/2015[2011-12]Status: Disposed4/10/2018AY 2011-12
RAMESH KUMAR JAIN,BIJNOR vs ITO, BAGHPAT
ITA 2399/DEL/2015[1992-93]Status: Disposed4/10/2018AY 1992-93
V.S.P. STORES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 222/DEL/2015[2010-11]Status: Disposed4/10/2018AY 2010-11
ITO, NEW DELHI vs INSTITUTE OF ROAD TRAFFIC EDUCATION, NEW DELHI
ITA 1966/DEL/2015[2010-11]Status: Disposed4/10/2018AY 2010-11
RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOME TAX VIII
ITA - 799 / 20084/10/2018
RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOME TAX VII
ITA - 747 / 20084/10/2018
RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOMET AX VIII
ITA - 785 / 20084/10/2018
RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOME TAX VIII DELHI
ITA - 800 / 20084/10/2018
THE COMMISSIONER OF INCOME TAX-LTU vs C & S ELECTRIC LTD.
ITA/1098/20183/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
N.N. INTRATRADE SERVICES PVT. LTD.,DELHI vs ITO, WARD- 17(3), NEW DELHI
ITA 3052/DEL/2018[2014-15]Status: Disposed3/10/2018AY 2014-15
XTREME SPORTS ORGANISATION,NOIDA vs DCIT, CIRCLE- 3, NOIDA
ITA 2917/DEL/2018[2013-14]Status: Disposed3/10/2018AY 2013-14
PRAGATI FINSEC LTD.,NEW DELHI vs ITO, WARD -20(1), NEW DELHI
ITA 2914/DEL/2018[2002-03]Status: Disposed3/10/2018AY 2002-03
ACIT, HARYANA vs M/S. PALIWAL OVERSEAS (P) LTD., PANIPAT
ITA 941/DEL/2016[2010-11]Status: Disposed3/10/2018AY 2010-11
ITO, NEW DELHI vs M/S. K B CONTRACT PVT. LTD., NEW DELHI
ITA 6478/DEL/2016[2012-13]Status: Disposed3/10/2018AY 2012-13
