← All Benches
ITAT Delhi Bench
81,664 judgments
ITO (E), DELHI vs ESCORTS CARDIAC DISEASE HOSPITAL SOCIETY, NEW DELHI
ITA 6439/DEL/2015[2010-11]Status: Disposed5/10/2018AY 2010-11
MR. ASHOK MALHOTRA,NEW DELHI vs DCIT, NEW DELHI
ITA 6240/DEL/2015[2006-07]Status: Disposed5/10/2018AY 2006-07
M/S. SUCON INDIA LTD.,NEW DELHI vs JCIT, FARIDABAD
ITA 6203/DEL/2015[2012-13]Status: Disposed5/10/2018AY 2012-13
ACIT, NEW DELHI vs SMT. VINITA CHAURASIA, NEW DELHI
ITA 5957/DEL/2015[2007-08]Status: Disposed5/10/2018AY 2007-08
KEHIN INDIA MANUFACTURING PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2051/DEL/2015[2010-11]Status: Disposed5/10/2018AY 2010-11
DCIT, NEW DELHI vs M/S. BECHTEL INDIA PRIVATE LTD., NEW DELHI
ITA 1503/DEL/2015[2010-11]Status: Disposed5/10/2018AY 2010-11
DR. GEETA SHROFF,NEW DELHI vs DCIT, NEW DELHI
ITA 6534/DEL/2014[2010-11]Status: Disposed5/10/2018AY 2010-11
ACIT, NEW DELHI vs M/S. DHARAM LEELA SALES CORPORATION, NEW DELHI
ITA 5215/DEL/2014[2010-11]Status: Disposed5/10/2018AY 2010-11
DDIT, NEW DELHI vs M/S. UNOCOL BHARAT LTD., NEW DELHI
ITA 1388/DEL/2012[1998-99]Status: Disposed5/10/2018AY 1998-99
ASIAN CAN LTD.,NEW DELHI vs ITO, WARD- 3(2), NEW DELHI
ITA 4873/DEL/1998[1991-92]Status: Disposed5/10/2018AY 1991-92
THE PR. COMMISSIONER OF INCOME TAX -4 vs GREEN DELHI BQS LTD.
ITA/1067/20185/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -7 vs RAMBAGH PALACE HOTELS PVT. LTD.
ITA/1104/20185/10/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX-V vs MAHARAJA PRITHVI RAJ
ITA - 751 / 20075/10/2018
RACHNA JAIN,DELHI vs ITO, WARD-38(4), NEW DELHI
ITA 3144/DEL/2018[2012-13]Status: Disposed4/10/2018AY 2012-13
SHYAM SUNDER JAIN,DELHI vs ITO, WARD-38(4), NEW DELHI
ITA 3143/DEL/2018[2012-13]Status: Disposed4/10/2018AY 2012-13
APPAREL MADE-UPS AND HOME FURNISHING SECTOR SKILL COUNCIL,NEW DELHI vs CIT(EXEMPTION), CHANDIGARH
ITA 5457/DEL/2017[2016-17]Status: Disposed4/10/2018AY 2016-17
APPAREL MADE-UPS AND HOME FURNISHING SECTOR SKILL COUNCIL,NEW DELHI vs CIT(EXEMPTION), CHANDIGARH
ITA 5456/DEL/2017[2016-17]Status: Disposed4/10/2018AY 2016-17
ITO (E), NEW DELHI vs INSTITUTE OF ROAD TRAFFIC EDUCATION, NEW DELHI
ITA 2790/DEL/2017[2012-13]Status: Disposed4/10/2018AY 2012-13
DCIT, NEW DELHI vs M/S. UNITED TECHNOLOGIES CORPORATION INDIA PVT. LTD., NEW DELHI
ITA 6777/DEL/2015[2011-12]Status: Disposed4/10/2018AY 2011-12
DCIT, NEW DELHI vs M/S KEIHIN PANALFA LTD., NEW DELHI
ITA 6404/DEL/2015[2008-09]Status: Disposed4/10/2018AY 2008-09
