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ITAT Delhi Bench

81,664 judgments

FABINDIA OVERSEAS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5316/DEL/2015[2011-12]Status: Disposed8/10/2018AY 2011-12

SMT. NATASHA JAIN,DEHRADUN vs ITO, DEHRADUN

ITA 3953/DEL/2015[2010-11]Status: Disposed8/10/2018AY 2010-11

M/S. TANEJA DEVELOPERS AND INFRASTRUCTURE (PANIPAT) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 368/DEL/2015[2010-11]Status: Disposed8/10/2018AY 2010-11

M/S. TANEJA DEVELOPERS AND INFRASTRUCTURE LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 367/DEL/2015[2010-11]Status: Disposed8/10/2018AY 2010-11

RATCHET LABORATORIES LTD.,KARNAL vs ACIT, KARNAL

ITA 3594/DEL/2015[2010-11]Status: Disposed8/10/2018AY 2010-11

M/S R.K. STOCK HOLDING (P) LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, MORADABAD

ITA 3120/DEL/2015[2010-11]Status: Disposed8/10/2018AY 2010-11

M/S. BALAJI FRUIT CO.,DELHI vs ITO, NEW DELHI

ITA 3061/DEL/2015[2011-12]Status: Disposed8/10/2018AY 2011-12

DCIT, NEW DELHI vs TURNER INTERNATIONAL PVT LTD, NEW DELHI

ITA 1149/DEL/2015[2010-11]Status: Disposed8/10/2018AY 2010-11

SUNSHINE CAPITAL LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 787/DEL/2014[2008-09]Status: Disposed8/10/2018AY 2008-09

SMT. SANGEETA AGGARWAL,GURGAON vs DCIT, NEW DELHI

ITA 6626/DEL/2014[2010-11]Status: Disposed8/10/2018AY 2010-11

SMT. SANGEETA AGGARWAL,GURGAON vs DCIT, NEW DELHI

ITA 6625/DEL/2014[2009-10]Status: Disposed8/10/2018AY 2009-10

SMT. SANGEETA AGGARWAL,GURGAON vs DCIT, NEW DELHI

ITA 6624/DEL/2014[2008-09]Status: Disposed8/10/2018AY 2008-09

SMT. SANGEETA AGGARWAL,GURGAON vs DCIT, NEW DELHI

ITA 6623/DEL/2014[2007-08]Status: Disposed8/10/2018AY 2007-08

SH. JAGAT SINGH,NEW DELHI vs ACIT, NEW DELHI

ITA 1189/DEL/2014[2001-02]Status: Disposed8/10/2018AY 2001-02

ITO, GURGAON vs M/S THE GOURMET FACTORY, GURGAON

ITA 5061/DEL/2012[2009-10]Status: Disposed8/10/2018AY 2009-10

ITO, GURGAON vs M/S THE GOURMENT FACTORY, GURGAON

ITA 3895/DEL/2012[2008-09]Status: Disposed8/10/2018AY 2008-09

COMMISSIONER OF INCOME TAX DEL vs RAMESH CHANDRA SABHARWAL

ITA - 188 / 20068/10/2018

COMMISSIONER OF INCOME TAX vs RAMESH CHANDER SABHARWAL

ITA - 1449 / 20068/10/2018

SURENDER SINGH DAHIYA,SONIPAT vs ITO, WARD- 4, SONIPAT

ITA 2666/DEL/2018[2010-11]Status: Disposed5/10/2018AY 2010-11

PRADEEP JAIN,NOIDA vs ITO, WARD- 2(4), NEW DELHI

ITA 2620/DEL/2018[2010-11]Status: Disposed5/10/2018AY 2010-11