SMT. NATASHA JAIN,DEHRADUN vs. ITO, DEHRADUN

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ITA 3953/DEL/2015Status: DisposedITAT Delhi08 October 2018AY 2010-112 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘G’ : NEW DELHI

Before: SHRI KULDIP SINGH & SHRI PRASHANT MAHARISHI

For Appellant: Shri Abhishek Mathur, CA
For Respondent: Shri V.K. Jiwani, Senior DR
Hearing: 20.09.2018

Order : 08.10.2018 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Vide letter dated 20th September, 2018 and for the reasons stated therein, the assessee seeks to withdraw the present appeal. The department has no objection. Consequently, the present appeal is dismissed as withdrawn. Order pronounced in open court on this 8th day of October, 2018.

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