RAMESH CHANDER SABHARWAL vs. COMMISSIONER OF INCOMET AX VIII

$~11 to 22 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 188/2006

COMMISSIONER OF INCOME TAX DEL

..... Appellant

versus

RAMESH CHANDRA SABHARWAL

..... Respondent 12 + ITA 1449/2006

COMMISSIONER OF INCOME TAX

..... Appellant

versus

RAMESH CHANDER SABHARWAL

..... Respondent 13 + ITA 746/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX DELHI VIII ..... Respondent 14 + ITA 747/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX VII

..... Respondent 15 + ITA 748/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OFINCOME TAX VIII

..... Respondent 16 + ITA 749/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX VIII

..... Respondent 17 + ITA 771/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX VIII

..... Respondent 18 + ITA 776/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 06:04:28

COMMISSIONER OF INCOME TAX VIII

..... Respondent 19 + ITA 785/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOMET AX VIII

..... Respondent 20 + ITA 790/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX

..... Respondent 21 + ITA 799/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX VIII

..... Respondent 22 + ITA 800/2008

RAMESH CHANDER SABHARWAL

..... Appellant

versus

COMMISSIONER OF INCOME TAX VIII DELHI ..... Respondent

Present: Ms.Kavita Jha and Mr.Vaibhav Kulkarni, Advocates for appellant in Item Nos.13 to 22 and for respondent in Item Nos.11 & 12.

Mr.Asheesh Jain, Sr. Standing Counsel, ITD for appellant in Item Nos.11 & 12 and for respondent in Items Nos.13 to 22.

CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA

O R D E R %

04.10.2018

At request of the learned counsel for the respondent, list on 08 th October, 2018 onwards at the end of list along with ITA Nos.757/2008, 774/2008, 819/2008 & 876/2008.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J OCTOBER 04, 2018/ssc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 06:04:28