← All Benches
ITAT Delhi Bench
78,202 judgments
INCOME TAX OFFICER, WARD 58(7), DELHI, VIKAS BHAWAN, ITO, NEW DELHI vs AJAY SERVICE STATION, IOC PETROL PUMP SHAHDRA
ITA 7892/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
PAWAN KUMAR JAIN,DELHI vs ACIT/ DCIT, CENTRAL CIRCLE 13, DELHI
ITA 7801/DEL/2025[2021-22]Status: Disposed29/4/2026AY 2021-22
INCOME TAX, GURGAON vs CHIRAG BUILDTECH (P) LTD., DELHI
ITA 7800/DEL/2025[2015-16]Status: Disposed29/4/2026AY 2015-16
INCOME TAX OFFICER, FARIDABAD vs VISHAL JAIN, FARIDABAD
ITA 7799/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20
SIKAR CHARITABLE TRUST,NEW DELHI vs INCOME TAX OFFICER, WARD EXEMP, 2(2), DELHI, NEW DELHI
ITA 7780/DEL/2025[2020-21]Status: Disposed29/4/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs LEX SPORTEL VISION PRIVATE LIMITED, DELHI
ITA 7775/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
ANKUR KHANDUJA,FARIDABAD vs ITO, WARD 1(1), FARIDABAD, FARIDABAD
ITA 7774/DEL/2025[2012-13]Status: Disposed29/4/2026AY 2012-13
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs ALIGARH DEVELOPMENT AUTHORITY, ALIGARH
ITA 7757/DEL/2025[2021-22]Status: Disposed29/4/2026AY 2021-22
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs ALIGARH DEVELOPMENT AUTHORITY, ALIGARH
ITA 7756/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs ALIGARH DEVELOPMENT AUTHORITY, ALIGARH
ITA 7755/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs ALIGARH DEVELOPMENT AUTHORITY, ALIGARH
ITA 7754/DEL/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs HAPUR PILKHUWA DEVELOPMENT AUTHORITY, HAPUR
ITA 7749/DEL/2025[2015]Status: Disposed29/4/2026
SATISH KUMAR,DELHI vs ASSESSING OFFICER, DELHI
ITA 7713/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
AVADH PROJECTS PRIVATE LIMITED,HOWRAH vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 7699/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
AVADH PROJECTS PRIVATE LIMITED,HOWRAH vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 7698/DEL/2025[2014-15]Status: Disposed29/4/2026AY 2014-15
AVADH PROJECTS PRIVATE LIMITED,HOWRAH vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 7697/DEL/2025[2013-14]Status: Disposed29/4/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs PRAYAS INFOSOLUTIONS PVT. LTD., DELHI
ITA 7694/DEL/2025[2012-13]Status: Disposed29/4/2026AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, DELHI vs REKANTAA DEVELOPERS PVT. LTD., DELHI
ITA 7693/DEL/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, NOIDA vs J M HOUSING LIMITED, DELHI
ITA 7691/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
DCIT CIRCLE 16 1, NEW DELHI vs MICROSOFT CORPORATION (INDIA) PRIVATE LIMITED, NEW DELHI
ITA 7550/DEL/2025[2013-14]Status: Disposed29/4/2026AY 2013-14