← All Benches
ITAT Delhi Bench
78,202 judgments
KRISHNA CONSTRUCTION CO ,HARYANA vs ITOW ARD 1 (4) , FARIDABAD
ITA 9142/DEL/2025[2019-20]Status: Disposed29/4/2026AY 2019-20
VAIBHAV SHARMA,DELHI vs ITO, WARD- 47(1), DELHI
ITA 9141/DEL/2025[2014-15]Status: Disposed29/4/2026AY 2014-15
RESIDENT WELFARE ASSOCIATION TOWNSHIP GURJINDER VIHAR,GREATER NOIDA vs DCIT, CIRCLE-5(3)(1), GAUTAM BUDHHA NAGAR
ITA 9139/DEL/2025[2013-14]Status: Disposed29/4/2026AY 2013-14
NEELAM GUPTA,JIND vs DCIT, BHIWANI
ITA 9136/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
M/S MILLION SPARKS FOUNDATION,DELHI vs INCOME TAX OFFICER, DELHI
ITA 9125/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
ACIT, CIRCLE 4(2), NEW DELHI vs M/S BAJAJ RESOURCES PVT LTD, NEW DELHI
ITA 9112/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
INDERPAL KAUR REKHI,DELHI vs INCOME TAX OFFICER (WARD 45(1), DELHI), DELHI
ITA 9093/DEL/2025[2010-11]Status: Disposed29/4/2026AY 2010-11
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs NOIDA GOLF COURSE SOCIETY, NOIDA
ITA 8979/DEL/2025[2021-22]Status: Disposed29/4/2026AY 2021-22
DCIT, NEW DELHI vs PARVINDER SINGH GAHLAUT, VASANT KUNJ
ITA 8972/DEL/2025[2015]Status: Disposed29/4/2026
DCIT, NEW DELHI vs PARVINDER SINGH GAHLOT, VASANT KUNJ
ITA 8971/DEL/2025[2014]Status: Disposed29/4/2026
DEEPAK GUPTA,DELHI vs ASSESSING OFFICER, DELHI
ITA 8905/DEL/2025[2023-2024]Status: Disposed29/4/2026AY 2023-2024
LIFE TREE FOUNDATION,GURGAON vs CIT EXEMPTION, DELHI
ITA 8639/DEL/2025[-]Status: Disposed29/4/2026
LIFE TREE FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
ITA 8638/DEL/2025[-]Status: Disposed29/4/2026
RAM BHAGAT HANUMAN MANDIR SAMITI,VPO KHARAK PUNIA vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 8357/DEL/2025[2026-27]Status: Disposed29/4/2026AY 2026-27
RAJDEO SINGH,DELHI vs DCIT, CENTRAL CIRCLE-3, DELHI
ITA 8205/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
RAJDEO SINGH,DELHI vs DCIT,CC-3, DELHI
ITA 8204/DEL/2025[2015-16]Status: Disposed29/4/2026AY 2015-16
DCIT CC 27, NEW DELHI vs SHRI MAHAVIR PULSES PVT LTD, NEW DELHI
ITA 8157/DEL/2025[2018-19]Status: Disposed29/4/2026AY 2018-19
XY ADS PRIVATE LIMITED,HARYANA vs DCIT, CIRCLE-3(1), HARYANA
ITA 8146/DEL/2025[2023-24]Status: Disposed29/4/2026AY 2023-24
TULSI RAM EDUCATIONAL TRUST,PANIPAT vs COMMISSIONER OF INCOME TAX, PANIPAT
ITA 8141/DEL/2025[2026-27]Status: Disposed29/4/2026AY 2026-27
PRICELESS OVERSEAS LTD AMALGAMATED WITH M/S MARBLE CITY INDIA LTD (NOW SUCCESSOR),NEW DELHI vs MR DANISH ABDULLAH, ACIT, CIRCLE 20(1), DELHI, NEW DELHI
ITA 8121/DEL/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
