← All Benches
ITAT Delhi Bench
78,202 judgments
AMPHENOL FCI ASIA PTE LTD,SINGAPORE vs ACIT, CIRCLE 1(1)(1), INTERNATIONAL TAXATION, NEW DELHI
ITA 814/DEL/2023[2020-21]Status: Disposed13/5/2026AY 2020-21
ARCHIT JINDAL,NEW DELHI vs CIT (A) 31, NEW DELHI
ITA 535/DEL/2023[2016-17]Status: Disposed13/5/2026AY 2016-17
AMPHENOL FCI ASIA PTE LTD,SINGAPORE vs ACIT, CIRCLE INT TAX1(1)(1), DELHI
ITA 3002/DEL/2023[2021-22]Status: Disposed13/5/2026AY 2021-22
AMPHENOL FCI ASIA PTE LTD (FORMERLY KNOW AS FCI ASIA PTE LTD),SINGAPURE vs ACIT CIRCLE INTERNATIONAL TAXATIN 1(1) (1) DELHI, DELHI
ITA 1852/DEL/2022[2019-20]Status: Disposed13/5/2026AY 2019-20
AMPHENOL FCI ASIA PTE LTD. (FORMERLY KNOWN AS FCI ASIA PTE. LTD.),SINGAPORE vs ACIT, CIRCLE INT. TAX 1(1)(1), DELHI
ITA 1851/DEL/2022[2018-19]Status: Disposed13/5/2026AY 2018-19
METSO OUTOTEC INDIA PVT LTD ,NEW DELHI vs DCIT,CIRCLE 16(1), DELHI, DELHI
ITA 1768/DEL/2022[2018-19]Status: Disposed13/5/2026AY 2018-19
ROCKWELL AUTOMATION PRIVATE LTD. ,NEW DELHI vs ACIT,CIRCLE-19(1), NEW DELHI
ITA 1638/DEL/2022[2017-18]Status: Disposed13/5/2026AY 2017-18
ARCHIT JINDAL,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
ITA 1359/DEL/2022[2016-17]Status: Disposed13/5/2026AY 2016-17
MOHIT GARG,NEW DELHI vs ITO, WARD-63(3), NEW DELHI
ITA 1513/DEL/2019[2013-14]Status: Disposed13/5/2026AY 2013-14
M/S. M A PROJECTS PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 402/DEL/2015[2011-12]Status: Disposed13/5/2026AY 2011-12
PHI SEEDS PVT. LTD.,HYDERABAD vs ADDL.CIT, SPECIAL RANGE-7, NEW DELHI
ITA 9205/DEL/2019[2015-16]Status: Disposed13/5/2026AY 2015-16
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PHI SEEDS PVT. LTD.,HYDERABAD vs ADDL. CIT, SPECIAL RANGE- 7 , NEW DELHI
ITA 7375/DEL/2018[2014-15]Status: Disposed13/5/2026AY 2014-15
PHI SEEDS PVT. LTD.,HYDERABAD vs ADDL.CIT, SPECIAL RANGE-7, NEW DELHI
ITA 1575/DEL/2018[2013-14]Status: Disposed13/5/2026AY 2013-14
CA COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER & ANR.
W.P.(C)/1846/202612/5/2026
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs VERITAS STORAGE SINGAPORE PTE LTD
ITA/307/202512/5/2026
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs VERITAS STORAGES SINGAPORE PTE LTD
ITA/309/202512/5/2026
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs M/S VERITAS STORAGE SINGAPORE PTE LTD
ITA/127/202612/5/2026
AMADEUS IT GROUP SA,VAISH ASSOCIATES ADVOCATES vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITITA 7/DEL/2026[2023-2024]Status: Disposed12/5/2026AY 2023-2024
ACIT, CENTRAL CIRCLE 16, DELHI, DELHI vs VINOD KUMAR GARG, DELHI
ITA 268/DEL/2026[2015-16]Status: Disposed12/5/2026AY 2015-16
ACIT, CENTRAL CIRCLE 16, DELHI, DELHI vs VINOD KUMAR GARG, DELHI
ITA 267/DEL/2026[2014-15]Status: Disposed12/5/2026AY 2014-15