← All Benches
ITAT Delhi Bench
78,202 judgments
ANIMALS & BIRDS WELFARE SOCIETY,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 341/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
HAARE KA SAHARA CHARITABLE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 340/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
AAS MOHAMMAD,HAPUR, UTTAR PRADESH vs ITO WARD 2(3)(4), HAPUR, UTTAR PRADESH
ITA 34/DEL/2026[2014-15]Status: Disposed13/5/2026AY 2014-15
HAARE KA SAHARA CHARITABLE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 339/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
BHAI KANAHAIYA MANAV SEWA TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 336/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
BHAI KANAHAIYA MANAV SEWA TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 335/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
BABA SARSAI NATH BOOKS BANK WELFARE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 334/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
BABA SARSAI NATH BOOKS BANK WELFARE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 333/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
AAS MOHAMMAD,HAPUR vs ITO WARD 2(3)(4), HAPUR, UTTAR PRADESH
ITA 33/DEL/2026[2013-14]Status: Disposed13/5/2026AY 2013-14
OMBEER SINGH,MEERUT vs ITO WARD 2(3)(5), HAPUR
ITA 27/DEL/2026[2012-13]Status: Disposed13/5/2026AY 2012-13
SUNITA,JHAJJAR vs ITO, WARD 2, ROHTAK, ROHTAK
ITA 24/DEL/2026[2015-16]Status: Disposed13/5/2026AY 2015-16
SPREADING SMILES,GURGAON vs ITO-WARD EXEMPTION-FARIDABAD, FARIDABAD
ITA 2314/DEL/2026[2022-23]Status: Disposed13/5/2026AY 2022-23
ZEVRAAT,HARYANA vs DCIT, CENTRAL CIRCLE, KARNAL
ITA 215/DEL/2026[2017-18]Status: Disposed13/5/2026AY 2017-18
RAKESH NARANG,HARYANA vs DCIT, CENTRAL CIRCLE, KARNAL
ITA 214/DEL/2026[2017-18]Status: Disposed13/5/2026AY 2017-18
BIMLA NARANG,HARYANA vs DCIT, CENTRAL CIRCLE, KARNAL
ITA 213/DEL/2026[2017-18]Status: Disposed13/5/2026AY 2017-18
SURESH CHAUDHARY,DELHI vs ACIT, CIRCLE 49(1), DELHI
ITA 1907/DEL/2026[2021-22]Status: Disposed13/5/2026AY 2021-22
SURESH CHAUDHARY,DELHI vs ACIT, CIRCLE 49(1), DELHI
ITA 1750/DEL/2026[2021-22]Status: Disposed13/5/2026AY 2021-22
REENA SHARMA,DELHI vs CIT(A), DELHI
ITA 1550/DEL/2026[2017-18]Status: Disposed13/5/2026AY 2017-18
MOHAMMAD TAHIR,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 1489/DEL/2026[2013-14]Status: Disposed13/5/2026AY 2013-14
KARTIKAY PROJECTS PRIVATE LIMITED,UTTAR PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6, DELHI, NEW DELHI
ITA 1205/DEL/2026[2015-16]Status: Disposed13/5/2026AY 2015-16
