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ITAT Delhi Bench
78,202 judgments
KATYAINI IMAGES INDIA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER(WARD14(1)), DELHI
ITA 4246/DEL/2026[2009-10]Status: Disposed13/5/2026AY 2009-10
MOHD. WASEEM,DELHI vs ITO, WARD 60(5), DELHI
ITA 3966/DEL/2026[2017-18]Status: Disposed13/5/2026AY 2017-18
RAKESH MALHOTRA,. vs DCIT CIRCLE 5(2)(1), NOIDA, .
ITA 384/DEL/2026[2020-21]Status: Disposed13/5/2026AY 2020-21
RAKESH MALHOTRA,. vs DCIT CIRCLE 5(2)(1), NOIDA, .
ITA 383/DEL/2026[2019-20]Status: Disposed13/5/2026AY 2019-20
RAKESH MALHOTRA,. vs DCIT CIRCLE 5(2)(1), NOIDA, .
ITA 382/DEL/2026[2018-19]Status: Disposed13/5/2026AY 2018-19
SANGEETA SHARMA,GURUGRAM vs INCOME TAX OFFICER, CIVIC CENTRE
ITA 3819/DEL/2026[2021-22]Status: Disposed13/5/2026AY 2021-22
PIONEER SECURITIES (P) LTD. (SUPERIOR PACKAGING (P) LTD.),NEW DELHI vs ITO WARD 19(3), DELHI
ITA 370/DEL/2026[2015-16]Status: Disposed13/5/2026AY 2015-16
RAMHANS CHARITABLE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 363/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
RAMHANS CHARITABLE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 362/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
NAVJYOTI EDUCATION SOCIETY,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 354/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
NAVJYOTI EDUCATION SOCIETY,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 353/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
CH DEVI LAL GAUSHALA,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 352/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
CH DEVI LAL GAUSHALA,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 351/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
NANDISHALA KELNIA ,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 350/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
NANDISHALA KELNIA ,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 349/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
SUKHBIR SINGH JAIN MEMORIAL TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 348/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
SUKHBIR SINGH JAIN MEMORIAL TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 347/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
KAR SEWA GURUDWARA CHILLA SAHIB,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 346/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
SHREE VISHAWKARMA TIMBER MERCHANTS & ARA MACHINE SOCIAL WELFARE TRUST ,HARYANA vs EXEMPTIONS WARD, ROHTAK, HARYANA
ITA 343/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
ANIMALS AND BIRDS WELFARE SOCIETY,HARYANA vs EXEMPTIONS WARD ROHTAK, ROHTAK
ITA 342/DEL/2026[2027-28]Status: Disposed13/5/2026AY 2027-28
