← All Benches
ITAT Delhi Bench
78,184 judgments
A D INFRA HEIGHT BUILDERS PRIVATE LIMITED,DELHI vs ITO WARD 1(1), DELHI
ITA 8541/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
PRADEEP KUMAR JINDAL,DELHI vs ACIT CC-25, DELHI
ITA 8498/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
PRADEEP KUMAR JINDAL,DELHI vs ACIT, CC-25, DELHI
ITA 8497/DEL/2025[2014-15]Status: Disposed20/5/2026AY 2014-15
RAGHBIR CHAND SHAMA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8459/DEL/2025[2012-13]Status: Disposed20/5/2026AY 2012-13
HH INTERIOR & AUTO COMPONENTS PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI, NEW DELHI
ITA 8424/DEL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
HH INTERIOR & AUTO COMPONENTS PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI, NEW DELHI
ITA 8423/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
SNT AGRO INDUSTRIES PVT LTD,DELHI vs ITO WARD 22(1), DELHI
ITA 8380/DEL/2025[2013-14]Status: Disposed20/5/2026AY 2013-14
SNT AGRO INDUSTRIES PVT LTD,DELHI vs ITO WARD 22(1), DELHI
ITA 8379/DEL/2025[2012-13]Status: Disposed20/5/2026AY 2012-13
DREAMTECH CONSTRUCTIONS PVT LTD,DELHI vs ASSESSMENT UNIT, NFAC
ITA 8361/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
DREAMTECH CONSTRUCTIONS PVT LTD,DELHI vs ASSESSMENT UNIT, NFAC
ITA 8342/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
RANBIR SINGH,GURGAON vs ITO-WARD 3(1),GURGAON, GURGAON
ITA 8259/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs GPA FOODS PRIVATE LIMITED, DELHI
ITA 8091/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
VINAY JYOTI,UTTAR PRADESH vs ITO, WARD 2(2)(1), GHAZIABAD
ITA 7957/DEL/2025[2020-21]Status: Disposed20/5/2026AY 2020-21
SADHNA RANI,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 7951/DEL/2025[2021-22]Status: Disposed20/5/2026AY 2021-22
GEETA KHURANA,UTTAR PRADESH vs ITO, WARD-60(8), DELHI
ITA 7950/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
GEETA KHURANA,U.P. vs ITO, WARD-60(8), DELHI
ITA 7949/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
DCIT, EXEMPTION CIRCLE, GZB, GHAZIABAD vs SATYAM EDUCATIONAL SOCIETY, ROORKEE COLLEGE OF ENGINEERING
ITA 7903/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
DCIT, EXEMPTION CIRCLE, GZB, GHAZIABAD vs SATYAM EDUCATIONAL SOCIETY, ROORKEE COLLEGE OF ENGINEERING
ITA 7902/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
PRADEEP KUMAR GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, NEW DELHI
ITA 7739/DEL/2025[2020-21]Status: Disposed20/5/2026AY 2020-21
PRADEEP KUMAR GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, NEW DELHI
ITA 7738/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
