← All Benches

ITAT Delhi Bench

78,184 judgments

INCOME TAX OFFICER, WARD-1, PANIPAT, PANIPAT vs VIJAY KUMAR THAKRAL, PANIPAT

ITA 2386/DEL/2026[2018-19]Status: Disposed20/5/2026AY 2018-19

BIJAY KUMAR CHANDRA,DELHI vs NATIONAL FACELESS APPEAL CENTRE, DELHI

ITA 2382/DEL/2026[2012-13]Status: Disposed20/5/2026AY 2012-13

JOINT COMMISSIONER OF INCOME TAX OSD CENTRAL CIRCLE 2 NOIDA, NOIDA vs ULTIMATE FLEXIPACK LIMITED, DELHI

ITA 1821/DEL/2026[2023-24]Status: Disposed20/5/2026AY 2023-24

OM PARKASH,GHAZIABAD vs ASSESSING OFFICER, GHAZIABAD

ITA 1413/DEL/2026[2017-2018]Status: Disposed20/5/2026AY 2017-2018

KDM FOUNDATION,NEW DELHI vs CIT(EXEMPTION) DELHI, NEW DELHI

ITA 1251/DEL/2026[2024-25]Status: Disposed20/5/2026AY 2024-25

KORFEX INDUSTRIES PRIVATE LIMITED,UTTAM NAGAR, DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI

ITA 1198/DEL/2026[2023-24]Status: Disposed20/5/2026AY 2023-24

ANUJ NAGPAL ,DELHI vs DCIT CENTRAL CIRCLE-14 , NEW DELHI

ITA 9030/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18

ANU NAGPAL ,DELHI vs ACIT CENTRAL CIRCLE-14 , NEW DELHI

ITA 9027/DEL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17

ANUJ NAGPAL ,DELHI vs DCIT CENTRAL CIRCLE -14 , NEW DELHI

ITA 9026/DEL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17

ANU NAGPAL ,DELHI vs ACIT CENTRAL CIRCLE -14 , NEW DELHI

ITA 9023/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16

ANUJ NAGPAL ,DELHI vs DCIT CENTRAL CIRCLE 10 (1) , DELHI

ITA 9022/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs LEARNING EDGE ACADEMY OF PROFESSIONALS PRIVATE LIMITED, DELHI

ITA 8969/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs POOJA GUPTA, DELHI

ITA 8966/DEL/2025[2014-15]Status: Disposed20/5/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs POOJA GUPTA, DELHI

ITA 8965/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16

AVVL INFRACON PVT LTD THROUGH DIRECTOR JASVEEN KAUR,DELHI vs ITO, WARD 1(2), DELHI, DELHI

ITA 8902/DEL/2025[2012-13]Status: Disposed20/5/2026AY 2012-13

M/S FORTUNE GSJ INFRAMART PRIVATE LIMITED,NEW DELHI vs ASSESSING OFFICER, NEW DELHI

ITA 8898/DEL/2025[2013-14]Status: Disposed20/5/2026AY 2013-14

INCOME TAX OFFICER, WARD-63(1) NEW DELHI, NEW DELHI vs SUMEET SINGHAL HUF, NEW DELHI

ITA 8786/DEL/2025[2022-23]Status: Disposed20/5/2026AY 2022-23

INTERNATIONAL MANAGEMENT TECHNOLOGIES PVT. LTD,DELHI vs ACIT-CIRCLE 10(1)-DELHI, DELHI

ITA 8782/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16

UTTAM ADLAKHA & SONS HOLDINGS PRIVATE LIMITED,DELHI vs ACIT, DELHI, DELHI

ITA 8631/DEL/2025[2023-24]Status: Disposed20/5/2026AY 2023-24

AJAY MUNJAL,DELHI vs DCIT, CIRCLE- 61(1), DELHI

ITA 8585/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20