← All Benches
ITAT Delhi Bench
78,184 judgments
VIDUSHI TAYAL,NEW DELHI vs ITO, WARD- 26(3), NEW DELHI
ITA 856/DEL/2026[2009-10]Status: Disposed20/5/2026AY 2009-10
VIDHUSHI TAYAL,NEW DELHI vs ITO, WARD- 26(3), DELHI
ITA 855/DEL/2026[2009-10]Status: Disposed20/5/2026AY 2009-10
VARUN GUPTA,DELHI vs INCOME TAX OFFICER, WARD 59(3), NEW DELHI, DELHI
ITA 822/DEL/2026[2022-23]Status: Disposed20/5/2026AY 2022-23
DINESH KUMAR JAIN,GAUTAM BUDDHA NAGAR HO NOIDA vs DCIT/ACIT, SECOND FLOOR
ITA 82/DEL/2026[2023-24]Status: Disposed20/5/2026AY 2023-24
VIPIN KUMAR,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI, HARYANA
ITA 810/DEL/2026[2015-16]Status: Disposed20/5/2026AY 2015-16
VIPIN KUMAR,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI, HARYANA
ITA 809/DEL/2026[2015-16]Status: Disposed20/5/2026AY 2015-16
VIPIN KUMAR,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI, HARYANA
ITA 808/DEL/2026[2013-14]Status: Disposed20/5/2026AY 2013-14
VIPIN KUMAR ,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI , HARYANA
ITA 807/DEL/2026[2013-14]Status: Disposed20/5/2026AY 2013-14
VIPIN KUMAR,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI, HARYANA
ITA 806/DEL/2026[2013-14]Status: Disposed20/5/2026AY 2013-14
SHISHU SHIKSHA SAMITI PASCHIM UTTAR PRADESH,UTTAR PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX EXEMPTION CIRCLE, GHAZIABAD B, GHAZIABAD
ITA 805/DEL/2026[2016-17]Status: Disposed20/5/2026AY 2016-17
VARUN GUPTA,DELHI vs INCOME TAX OFFICER, WARD 59(3), NEW DELHI, DELHI
ITA 761/DEL/2026[2020-21]Status: Disposed20/5/2026AY 2020-21
M/S ULTIMATE FLEXIPACK LIMITED,NEW DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA
ITA 645/DEL/2026[2023-24]Status: Disposed20/5/2026AY 2023-24
M/S ULTIMATE FLAXIPACK LIMITED,NEW DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA
ITA 644/DEL/2026[2022-23]Status: Disposed20/5/2026AY 2022-23
INCOME TAX OFFICER, HISAR vs SANDEEP, HANSI, HISAR
ITA 418/DEL/2026[2018]Status: Disposed20/5/2026
BISHAN LAL GUPTA (HUF),NOIDA vs INCOME TAX OFFICER, WARD 29(1)- DELHI, DELHI
ITA 406/DEL/2026[2015-16]Status: Disposed20/5/2026AY 2015-16
BISHAN LAL GUPTA (HUF),NOIDA vs INCOME TAX OFFICER, WARD 29(1)- DELHI, DELHI
ITA 405/DEL/2026[2014-15]Status: Disposed20/5/2026AY 2014-15
BISHAN LAL GUPTA (HUF),NOIDA vs INCOME TAX OFFICER, WARD 29(1)- DELHI, DELHI
ITA 404/DEL/2026[2013-14]Status: Disposed20/5/2026AY 2013-14
HARVINDER SINGH MATHARU,KRISHNA APRA RESIDENCY vs DCIT/ACIT CEN CIR II, IIND FLOOR
ITA 398/DEL/2026[2022-23]Status: Disposed20/5/2026AY 2022-23
AKC RETAILERS PRIVATE LIMITED,THIRD FLOOR, BHANOT CORNER vs DCIT/ACIT, SECOND FLOOR, CENTRAL CIRCLE-II
ITA 377/DEL/2026[2012-13]Status: Disposed20/5/2026AY 2012-13
RAKESH KUMAR ANAND,NEW DELHI vs ACIT, NEW DELHI
ITA 316/DEL/2026[2019-20]Status: Disposed20/5/2026AY 2019-20
