← All Benches
ITAT Delhi Bench
78,184 judgments
DCIT, CIRCLE-1(2), NEW DELHI vs ACME CLEANTECH SOLUTIONS LTD., NEW DELHI
ITA 3963/DEL/2018[2012-13]Status: Disposed22/5/2026AY 2012-13
ACME CLEANTECH SOLUTIONS LTD.,NEW DELHI vs JCIT, CIRCLE-1(2), NEW DELHI
ITA 3874/DEL/2018[2012-13]Status: Disposed22/5/2026AY 2012-13
ERICSSON INDIA PVT. LTD.,NEW DELHI vs JCIT, NEW DELHI
ITA 1093/DEL/2017[2012-13]Status: Disposed22/5/2026AY 2012-13
HIMALAYA INFRAVENTURE (P) LTD,DELHI vs DCIT CENTRAL CIRCLE GHAZIABAD, GHAZIABAD
ITSSA 7926/DEL/2025[2015-16]Status: Disposed21/5/2026AY 2015-16
HIMALAYA INFRAVENTURE (P) LTD,DELHI vs DCIT CENTRAL CIRCLE GHAZIABAD, GHAZIABAD
ITSSA 7925/DEL/2025[2014-15]Status: Disposed21/5/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL- DUA AGRO FOOD PROCESSING PVT. LTD., NEW DELHI
ITA 706/DEL/2026[2023-24]Status: Disposed21/5/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL- DUA AGRO FOOD PROCESSING PVT. LTD., NEW DELHI
ITA 705/DEL/2026[2022-23]Status: Disposed21/5/2026AY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL- DUA AGRO FOOD PROCESSING PVT. LTD., NEW DELHI
ITA 591/DEL/2026[2021-22]Status: Disposed21/5/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL- DUA AGRO FOOD PROCESSING PVT. LTD., NEW DELHI
ITA 590/DEL/2026[2020-21]Status: Disposed21/5/2026AY 2020-21
SNT DERIVATIVE BROKING PVT. LTD.,GUJARAT vs ITO, WARD-24(1), DELHI
ITA 2491/DEL/2026[2015-16]Status: Disposed21/5/2026AY 2015-16
PRIYANKA ASHOK,DELHI vs ACIT, CIRCLE-59(1), DELHI
ITA 2464/DEL/2026[2015-16]Status: Disposed21/5/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL-HAMD AGRO FOOD PRODUCTS PRIVATE LIMITED, ALIGARH
ITA 240/DEL/2026[2023-24]Status: Disposed21/5/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL-HAMD AGRO FOOD PRODUCTS PRIVATE LIMITED, ALIGARH
ITA 239/DEL/2026[2022-23]Status: Disposed21/5/2026AY 2022-23
ANIL BANSAL H.U.F.,DELHI vs ITO WARD 51(1), DELHI
ITA 1276/DEL/2026[2018-19]Status: Disposed21/5/2026AY 2018-19
AAPKI APNI PAHCHAN BHARTIYA SHAKTI SANGTHAN,DELHI vs CIT E, DELHI
ITA 1274/DEL/2026[-]Status: Disposed21/5/2026
AAPKI APNI PAHCHAN BHARTIYA SHAKTI SANGTHAN,DELHI vs CIT E, DELHI
ITA 1273/DEL/2026[-]Status: Disposed21/5/2026
SIDDHARTH SHANKAR,INDIRAPURAM vs THE ITO WARD-2(2)(4), GHAZIABAD
ITA 1265/DEL/2026[2012-13]Status: Disposed21/5/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S AL-HAMD AGRO FOOD PRODUCTS PRIVATE LIMITED, ALIGARH
ITA 115/DEL/2026[2021-22]Status: Disposed21/5/2026AY 2021-22
DCIT, NEW DELHI vs PARVINDER SINGH GAHLAUT, VASANT KUNJ
ITA 8974/DEL/2025[2017]Status: Disposed21/5/2026
DCIT, NEW DELHI vs PARVINDER SINGH GAHLAUT, VASANT KUNJ
ITA 8973/DEL/2025[2016]Status: Disposed21/5/2026
