← All Benches
ITAT Delhi Bench
78,184 judgments
ARVR EDUCATION SOCIETY,DELHI vs ITO(EXEMPTIONS), WARD-1(1), NEW DELHI
ITA 5300/DEL/2025[2013-14]Status: Disposed22/5/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-2(1), DELHI vs NATIONAL ASSOCIATION OF SOFTWARE AND SERVICE COMPANIES, DELHI
ITA 5175/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
G D EDUCATION SOCIETY,NOIDA vs DCIT/ACIT CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD
ITA 4814/DEL/2025[2024-25]Status: Disposed22/5/2026AY 2024-25
VIVEK MITTAL,FARIDABAD vs INCOME TAX OFFICER, WARD 2(5), FARIDABAD, FARIDABAD
ITA 4755/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
DCIT, DELHI vs MUBARAK OVERSEAS PRIVATE LIMITED, DELHI
ITA 4651/DEL/2025[2014-15]Status: Disposed22/5/2026AY 2014-15
ACIT, NEW DELHI vs MANDEEP SINGH ANAND, DELHI
ITA 4246/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs ANKIT GUPTA HUF, NEW DELHI
ITA 3696/DEL/2025[2014-15]Status: Disposed22/5/2026AY 2014-15
DCIT, CENTRAL CIRCLE -28 NEW DELHI, NEW DELHI vs ANKIT GUPTA HUF, NEW DELHI
ITA 3695/DEL/2025[2015-16]Status: Disposed22/5/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs ADROIT FINANCIAL SERVICES PVT LTD, DELHI
ITA 3534/DEL/2025[2014-15]Status: Disposed22/5/2026AY 2014-15
INCOME TAX OFFICER WARD-2(1), NEW DELHI vs ANOVA INFRACON PRIVATE LIMITED, DELHI
ITA 3388/DEL/2025[2012-13]Status: Disposed22/5/2026AY 2012-13
ITO-WARD -2(1),, DELHI vs ANOVA INFRACON PVT. LTD., DELHI
ITA 3381/DEL/2025[2011-12]Status: Disposed22/5/2026AY 2011-12
WORLDFA EXPORTS PRIVATE LIMITED,DELHI vs PCIT (CENTRAL), DELHI-3, DELHI
ITA 2990/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
CARGILL BUSINESS SERVICES INDIA PRIVATE LIMITED,GURGOAN vs DCIT, CIRCLE 1(1), GURGAON, GURGAON
ITA 1414/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
JASBIR SINGH,DELHI vs ITO,WARD-57(4), DELHI
ITA 4929/DEL/2024[2011-12]Status: Disposed22/5/2026AY 2011-12
INCOME TAX OFFICER, NEW DELHI vs ARTI ARORA, LAJPAT NAGAR, NEW DELHI
ITA 3534/DEL/2024[2015-16]Status: Disposed22/5/2026AY 2015-16
INCOME TAX OFFICER , NEW DELHI vs AJAY SHARMA , NEW DELHI
ITA 2762/DEL/2024[2020-21]Status: Disposed22/5/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX, GHAZIABAD vs RAJESH KUMAR GOVIL, GHAZIABAD
ITA 2151/DEL/2024[2013]Status: Disposed22/5/2026
PRIYA JAIN,NEW DELHI vs ACIT CIRCLE 53(1), NEW DELHI
ITA 1008/DEL/2024[2017-18]Status: Disposed22/5/2026AY 2017-18
INTERCONTINENTAL HOTELS GROUP (INDIA) PVT. LTD.,GURGOAN vs ACIT, CIRCLE-1(1), GURGAON
ITA 2013/DEL/2022[2018-19]Status: Disposed22/5/2026AY 2018-19
MITSUI PRIME ADVANCED COMPOSITES INDIA PVT. LTD.,GURGAON vs ITO NATIONAL E- A SSESSMENT CENTRE, NEW DELHI
ITA 741/DEL/2021[2016-17]Status: Disposed22/5/2026AY 2016-17