← All Benches
ITAT Delhi Bench
78,184 judgments
BABITA,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2148/DEL/2026[2012-13]Status: Disposed22/5/2026AY 2012-13
JOINT COMMISSIONER OF INCOME TAX OSD CENTRAL CIRCLE 2 NOIDA, NOIDA vs MONTAGE ENTERPRISES PRIVATE LIMITED, DELHI
ITA 1820/DEL/2026[2023-24]Status: Disposed22/5/2026AY 2023-24
MUKESH MITTAL,NANGAL CHOUDHARRY, HARYANA vs INCOME TAX OFFICER WARD -1, NARNAUL
ITA 1619/DEL/2026[2017-18]Status: Disposed22/5/2026AY 2017-18
SUKRIT KALIA,KANSAL SINGLA AND ASSOCIATES vs INCOME TAX OFFICER, ROHTAK
ITA 1206/DEL/2026[2022-23]Status: Disposed22/5/2026AY 2022-23
MONTAGE ENTERPRISES PRIVATE LIMITED ,DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA
ITA 9182/DEL/2025[2023-24]Status: Disposed22/5/2026AY 2023-24
AUM JEWELS, DELHI vs ITO WARD-28(1), DELHI
ITA 909/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
AUM JEWELS,DELHI vs ACIT,CENTRAL CIRCLE-28, DELHI
ITA 908/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
DELHIVERY FREIGHT SERVICES PRIVATE LIMITED,DELHI, 110037 vs INCOME TAX OFFICER, WARD 7(1), DELHI, DELHI
ITA 8791/DEL/2025[2021-22]Status: Disposed22/5/2026AY 2021-22
GAURAV RAKHECHA,NEW DELHI vs JCIT CENTRAL RANGE 04, NEW DELHI
ITA 8754/DEL/2025[2020-20]Status: Disposed22/5/2026AY 2020-20
GAURAV RAKHECHA,NEW DELHI vs JCIT CENTRAL RANGE 04, NEW DELHI
ITA 8753/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
GAURAV RAKHECHA,NEW DELHI vs JCIT, NEW DELHI
ITA 8752/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
HECTOR ENTERPRISES PVT LTD.,DELHI vs DCIT, CC-29 , DELHI
ITA 8389/DEL/2025[2013-14]Status: Disposed22/5/2026AY 2013-14
NA vs HIV FOUNDATION,DELHIVS.CIT(EXEMPTION), DELHI
ITA 8339/DEL/2025[2026-27]Status: Disposed22/5/2026AY 2026-27
NA vs HIV FOUNDATION,DELHIVS.CIT(EXEMPTION), DELHI
ITA 8338/DEL/2025[2026-2027]Status: Disposed22/5/2026AY 2026-2027
PRIYA RANJAN TRIVEDI INSTITUTE OF ENVIORNMENTAL EDUCATION AND RESEARCH,SOUTH WEST DELHI vs ACIT (EXEMPTIONS), DELHI
ITA 8333/DEL/2025[2025-2026]Status: Disposed22/5/2026AY 2025-2026
HIND HOTELS PVT LTD,DELHI vs ITO WARD -11(3), DELHI
ITA 8318/DEL/2025[2015-16]Status: Disposed22/5/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MIRHA EXPORTS PRIVATE LIMITED, DELHI
ITA 8135/DEL/2025[2020-21]Status: Disposed22/5/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MIRHA EXPORTS PRIVATE LIMITED, DELHI
ITA 8134/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MIRHA EXPORTS PRIVATE LIMITED, DELHI
ITA 8133/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MIRHA EXPORTS PRIVATE LIMITED, DELHI
ITA 8132/DEL/2025[2014-15]Status: Disposed22/5/2026AY 2014-15
