← All Benches
ITAT Delhi Bench
78,184 judgments
ASEEM KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE-9, DELHI
ITA 691/DEL/2026[2008-09]Status: Disposed22/5/2026AY 2008-09
ASEEM KUMAR GUPTA,DELHI vs ACIT, CC-9, NEW DELHI
ITA 690/DEL/2026[2007-08]Status: Disposed22/5/2026AY 2007-08
ASEEM KUMAR GUPTA,DELHI vs ACIT, CENTRAL CIRCLE-9, DELHI
ITA 689/DEL/2026[2006-07]Status: Disposed22/5/2026AY 2006-07
ASEEM KUMAR GUPTA,DELHI vs ACIT, CC-9, NEW DELHI
ITA 688/DEL/2026[2005-06]Status: Disposed22/5/2026AY 2005-06
ASEEM KUMAR GUPTA,DELHI vs ACIT, CC-9, DELHI
ITA 687/DEL/2026[2004-05]Status: Disposed22/5/2026AY 2004-05
RANA INDUSTRIES ,GHAZIABAD vs ITO WARD 3(2)(4), MUZAFFARNAGAR
ITA 57/DEL/2026[2013-14]Status: Disposed22/5/2026AY 2013-14
SHRI AGGARWAL SEWA SADAN,HARYANA vs EXEMPTIONS WARD ROHTAK , HARYANA
ITA 550/DEL/2026[2027-28]Status: Disposed22/5/2026AY 2027-28
KONARK FOUNDATION,BARAKHAMBA ROAD, NEW DELHI vs ADDL./JOINT COMMISSIONER OF INCOME TAX, NEW DELHI, DELHI
ITA 536/DEL/2026[2026-27]Status: Disposed22/5/2026AY 2026-27
KONARK FOUNDATION,BARAKHAMBA ROAD, NEW DELHI vs ADDL./JOINT COMMISSIONER OF INCOME TAX, CIVIC CENTRE
ITA 535/DEL/2026[2026-27]Status: Disposed22/5/2026AY 2026-27
M.B EDUCATION SOCIETY ,HARYANA vs EXEMPTIONS WARD ROHTAK , HARYANA
ITA 525/DEL/2026[2027-28]Status: Disposed22/5/2026AY 2027-28
SAKSHI,DELHI vs CIT(EXEMPTION), DELHI
ITA 4284/DEL/2026[NA]Status: Disposed22/5/2026
SAKSHI,DELHI vs CIT(EXEMPTION), DELHI
ITA 4283/DEL/2026[NA]Status: Disposed22/5/2026
SANJAY SINGH RAGHAV,EAST DELHI, KRISHNA NAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 3848/DEL/2026[2020-21]Status: Disposed22/5/2026AY 2020-21
I M A JANAKPURI BRANCH,TILAK NAGAR vs CIT(E), DELHI , DELHI.
ITA 3836/DEL/2026[2024-25]Status: Disposed22/5/2026AY 2024-25
IMA JANAKPURI BRANCH,TILAK NAGAR vs CIT(E), DELHI, DELHI
ITA 3835/DEL/2026[2024-25]Status: Disposed22/5/2026AY 2024-25
LALA UGGAR SAIN SAVITRI DEVI CHARITABLE TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 2925/DEL/2026[2026-27]Status: Disposed22/5/2026AY 2026-27
LALA UGGAR SAIN SAVITRI DEVI CHARITABLE TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 2924/DEL/2026[2026-27]Status: Disposed22/5/2026AY 2026-27
USHA RANI,DELHI vs ITO, WARD-71(1), RANGE 76, DELHI
ITA 2774/DEL/2026[2017-18]Status: Disposed22/5/2026AY 2017-18
SAVITA CHATURVEDI(IND),NEW DELHI vs ITO, WARD 59(6), NEW DELHI
ITA 2494/DEL/2026[2019-20]Status: Disposed22/5/2026AY 2019-20
YATENDRA GOSWAMI,BULANDSHAHR vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 2214/DEL/2026[2017-18]Status: Disposed22/5/2026AY 2017-18