← All Benches
ITAT Delhi Bench
78,184 judgments
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MIRHA EXPORTS PRIVATE LIMITED, DELHI
ITA 8131/DEL/2025[2013-14]Status: Disposed22/5/2026AY 2013-14
SHREE VISHNU BHAGWAN MANDIR TRUST,HANSI vs INCOME TAX OFFICER, WARD -1, HISSAR, HISSAR
ITA 8130/DEL/2025[NA]Status: Disposed22/5/2026
ACIT, NEW DELHI vs POLYACE INDIA PVT LTD, NEW DELHI
ITA 8083/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
ANSHIKA MISHRA,GURUGRAM vs ASST COMMISSIONNER OF INCOME TAX, DELHI
ITA 7642/DEL/2025[2020-2021]Status: Disposed22/5/2026AY 2020-2021
ASSISTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN vs M/S MALWA PACKAGING, MADHYA PRADESH
ITA 7587/DEL/2025[2023-24]Status: Disposed22/5/2026AY 2023-24
INCOME TAX OFFICER WARD 9 (1), DELHI vs FORTUNE LAND & HOUSING (P) LTD, DELHI
ITA 7543/DEL/2025[2013-14]Status: Disposed22/5/2026AY 2013-14
WEBPULSE FOUNDATION,DELHI vs COMMISSIONER OF INCOME-TAX (EXEMPTION) 2(3), DELHI
ITA 7521/DEL/2025[2025-26]Status: Disposed22/5/2026AY 2025-26
KULJEET SINGH ,DELHI vs ITO WARD 35 (3) , NEW DELHI
ITA 7411/DEL/2025[2012-13]Status: Disposed22/5/2026AY 2012-13
MANDER JAIN,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 7124/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
M/S RAMA FOOD GRAIN CO.,DELHI vs INCOME TAX OFFICER WARD 47(1), DELHI
ITA 6984/DEL/2025[2012-13]Status: Disposed22/5/2026AY 2012-13
ACIT, CENTRAL CIRCLE-19, DELHI, DELHI vs VIDYA POLYMER PRIVATE LIMITED, DELHI
ITA 6916/DEL/2025[2023-24]Status: Disposed22/5/2026AY 2023-24
PLASSER INDIA PVT LTD,DELHI vs JCIT, RANGE 7, DELHI
ITA 6870/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
SANRAJ IMPEX PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
ITA 6836/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
ASSISTANT COMMISSION OF INCOME TAX, NEW DELHI vs M/S PLASSER INDIA PRIVATE LIMITED, NEW DELHI
ITA 6788/DEL/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
MUBARAK OVERSEAS PRIVATE LIMITED,DELHI vs CIT(A), DELHI
ITA 6393/DEL/2025[2014-15]Status: Disposed22/5/2026AY 2014-15
STAR BUILDERS AND DEVELOPERS,DELHI vs INCOME TAX OFFICER, WARD - 58(1), DELHI
ITA 6295/DEL/2025[2012-13]Status: Disposed22/5/2026AY 2012-13
ACIT CIRLCE 22(2), DELHI vs SAVISTA GLOBAL SOLUTIONS PRIVATE LIMITED, SOUTH EAST DELHI
ITA 6190/DEL/2025[2010-11]Status: Disposed22/5/2026AY 2010-11
M/S SHAKUNTALAM INVESTMENT AND LEASING LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-1, DELHI
ITA 6110/DEL/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
POOJA MINING & MARBLES PRIVATE LIMITED,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, NEW DELHI, NEW DELHI
ITA 6094/DEL/2025[2021-22]Status: Disposed22/5/2026AY 2021-22
M/S HI LEAD INFOTECH (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
ITA 6048/DEL/2025[2014-15]Status: Disposed22/5/2026AY 2014-15
