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ITAT Delhi Bench

78,184 judgments

BHAVYA BROADCAST PRIVATE LIMITED,NOIDA, GB NAGAR, UP vs DCIT, CIRCLE 5(1)(1) G B NAGAR , NOIDA, UP

ITA 8800/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

INCOME TAX OFFICER, MUZAFFARNAGAR vs NAKUL KUMAR, MUZAFFARNAGAR

ITA 8606/DEL/2025[2013-14]Status: Disposed27/5/2026AY 2013-14

N.K. CHAINS PRIVATE LIMITED,MEERUT vs CIRCLE 1(2)(1), MEERUT

ITA 8603/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

ANISH AHMAD,MEERUT vs ITO WARD 1(1)(1), MEERUT

ITA 8581/DEL/2025[2018-19]Status: Disposed27/5/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX (OSD), DELHI vs GLOBAL HEALTH LIMITED, DELHI

ITA 7977/DEL/2025[2020-21]Status: Disposed27/5/2026AY 2020-21

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs GLOBAL HEALTH LIMITED, DELHI

ITA 7976/DEL/2025[2018]Status: Disposed27/5/2026

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs GLOBAL HEALTH LTD, DELHI

ITA 7975/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

DAKSH PARJAPATI CHARITABLE TRUST,BHIWANI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH, CHANDIGARH

ITA 7974/DEL/2025[2025-26]Status: Disposed27/5/2026AY 2025-26

LAXMI NARAYAN AGARWAL,INDIA vs DCIT, INDIA

ITA 7884/DEL/2025[2015-16]Status: Disposed27/5/2026AY 2015-16

DCIT, JHANDEWALAN vs AMIT GUPTA, DELHI

ITA 7767/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

ANKUR BANSAL,SARRAFA BAZAR, MEERUT vs WARD 1(1)(1) MEERUT, AAYAKAR BUILDING,MEERUT

ITA 7751/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

HANSRAJ EDUCATIONAL AND CULTURAL SOCIETY,FARIDABAD vs INCOME TAX OFFICER EXEMPTIONS WARD FARIDABAD, FARIDABAD

ITA 7616/DEL/2025[2020-21]Status: Disposed27/5/2026AY 2020-21

GOPI NATH MEHNDIRATTA THROUGH LEGAL HEIR SANJAY MEHNDIRATTA,PUNJABI BAGH, DELHI vs INCOME TAX OFFICER - WARD 45(7), DELHI, DELHI

ITA 7613/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

GANPATI HOLDINGS PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD 10(1), DELHI, DELHI

ITA 7542/DEL/2025[2024-25]Status: Disposed27/5/2026AY 2024-25

KBH ENERGY AND INFRA SERVICES PRIVATE LIMITED,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD

ITA 7541/DEL/2025[2019-20]Status: Disposed27/5/2026AY 2019-20

AMAN SAINI,ROHTAK vs ITO, ROHTAK

ITA 6277/DEL/2025[2020-21]Status: Disposed27/5/2026AY 2020-21

INCOME TAX OFFICER, DELHI vs GULSAN FINANCE PRIVATE LIMITED, DELHI

ITA 6184/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

HONDA R&D COMPANY LIMITED,JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1)(1), DELHI

ITA 548/DEL/2025[2018-19]Status: Disposed27/5/2026AY 2018-19

AMIT GUPTA,DELHI vs ACIT, CIRCLE-34(1), DELHI

ITA 5433/DEL/2025[2017-18]Status: Disposed27/5/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PUNJ LLOYD LTD, DELHI

ITA 5318/DEL/2025[2019-20]Status: Disposed27/5/2026AY 2019-20