ITAT Delhi Bench

PNB HOUSING FINANCE LTD,DELHI vs ACIT, SPECIAL RANGE-7, NEW DELHI

PNB HOUSING FINANCE LTD.,DELHI vs ACIT, SPECIAL RANGE-7, DELHI

RAKESH KUMAR JAIN (THROUGH LEGAL HEIR ARUNA JAIN),GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD

TOFFEE AGRICULTURAL FARMS PRIVATE LIMITED,NEW DELHI vs ITO, DELHI

TOFFEE AGRICULTURAL FARMS PRIVATE LIMITED,NEW DELHI vs ITO , DELHI

VISION PLUS SECURITY CONTROL PRIVATE LIMITED,NEW DELHI vs ITO, RANGE 46, CENTRAL CIRCLE 32, DELHI, NEW DELHI

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ARUN PATI TRIPATHI, BHILAI

SACHIN SAXENA,BANGALORE vs DCIT/ADIT (INTERNATIONAL TAXATION), NOIDA

ARUN PATI TRIPATHI,RAIPUR vs DCIT,CENTRAL CIRCLE-8, DELHI

RAKESH KUMAR,PANIPAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, ROHTAK, ROHTAK

MRS. RANI KISHIN CHANDIRAMANI,PUNE vs ACIT CIRCLE INTL TAX-1(2)(1), DELHI

NAVED AHMED,DELHI vs JOINT COMMISSIONER OF INCOME TAX, NEW DELHI

AMIR AHMED,DELHI vs JOINT COMMISSIONER OF INCOME TAX, NEW DELHI

DENSO INTERNATIONAL ASIA CO. LTD.,THAILAND vs THE ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, NEW DELHI

VIJAY KUMAR GUPTA,NEW DELHI vs ACIT, CIRCLE-31(1), NEW DELHI

AJAY GUPTA,NEW DELHI vs DCIT, CIRCLE-6(2), NEW DELHI

COLT TECHNOLOGY SERVICES INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

INCOME TAX OFFICER, WARD 22(1), DELHI, C R BUILDING vs SAJAN INTERNATIONAL PVT. LTD., PITAMPURA

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

HERAEUS TECHNOLOGIES INDIA PRIVATE LIMITED, GAUTAM BUDDHA NAGAR,GAUTAM BUDDHA NAGAR vs DCIT, CIRCLE 10(1), DELHI, DELHI

SARASWATI WOOD PRIVATE LIMITED,DELHI vs DCIT CIRCLE 22(2), DELHI, DELHI