← All Benches
ITAT Delhi Bench
78,184 judgments
IMPERIAL LIFE SCIENCE PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER, DELHI
ITA 5275/DEL/2025[2018-19]Status: Disposed27/5/2026AY 2018-19
ACIT, CIRCLE 28(1) , CIVIC CENTRE vs MAHALAXMI AGENCIES, DELHI
ITA 5272/DEL/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
INCOME TAX OFFICER, HISAR vs DEEPAK, HISAR
ITA 4791/DEL/2025[2013]Status: Disposed27/5/2026
BAKER HUGHES ENERGY TECHNOLOGY UK LIMITED,ABERDEEN, UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1)(2), INTERNATIONAL TAX, DELHI, DELHI
ITA 2081/DEL/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
HITACHI ASTEMO HARYANA PRIVATE LIMITED,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 5882/DEL/2024[AY 2021-22]Status: Disposed27/5/2026
DCIT, CIRCLE-5(2) , NEW DELHI vs CARGILL INDIA PVT. LTD., NEW DELHI
ITA 4033/DEL/2019[2009-10]Status: Disposed27/5/2026AY 2009-10
CARGILL INDIA PVT. LTD.,NEW DELHI vs DCIT CIRCLE-5(2), NEW DELHI
ITA 3938/DEL/2019[2009-10]Status: Disposed27/5/2026AY 2009-10
SANDEEP GUPTA,FARIDABAD vs ITO, WARD-2(3), FARIDABAD
ITA 3304/DEL/2018[2009-10]Status: Disposed27/5/2026AY 2009-10
DCIT, DEHRADUN vs M/S SAWHNEY BUILDERS, DEHRADUN
ITA 3179/DEL/2015[2012-13]Status: Disposed27/5/2026AY 2012-13
VISAGE LINES PERSONAL CARE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 25(1), DELHI & ORS.
W.P.(C)/2334/202626/5/2026
VISAGE LINES PERSONAL CARE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 25(1), & ORS.
W.P.(C)/6230/202626/5/2026
ADITYA CHANDRA JHA,THANE vs DDIT INTERNATIONAL TAXATION , NOIDA
ITITA 16/DEL/2025[2015-16]Status: Disposed26/5/2026AY 2015-16
ASHISH ALANKAR,GAUTAM BUDDHA NAGAR vs DCIT,CC-26, DELHI
ITA 56/DEL/2026[2019-20]Status: Disposed26/5/2026AY 2019-20
DCIT CENTRAL CIRCLE 32 DELHI, DELHI vs INDO GREENFUEL PRIVATE LIMITED, DELHI
ITA 48/DEL/2026[2011-12]Status: Disposed26/5/2026AY 2011-12
INDIAN SOCIETY OF BLOOD TRANSFUSION AND IMMUNDHAEMATOLOGY, CHANDIGARH,CHANDIGARH vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 42/DEL/2026[2026-2027]Status: Disposed26/5/2026AY 2026-2027
VINTAGE SHADES,NEW DELHI vs ACIT CIRCLE 52(1), DELHI, DELHI
ITA 419/DEL/2026[2017-18]Status: Disposed26/5/2026AY 2017-18
INDIAN SOCIETY OF BLOOD TRANSFUSION AND IMMUNDHAEMATOLOGY, CHANDIGARH,CHANDIGARH vs THE CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 41/DEL/2026[2026-2027]Status: Disposed26/5/2026AY 2026-2027
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 29 NEW DELHI, DELHI vs J K PRINT PACKS, DEHRADUN
ITA 40/DEL/2026[2016-17]Status: Disposed26/5/2026AY 2016-17
ANIL KUMAR PRASAD ,WEST SAGARPUR vs COMMISSIONER, DELHI
ITA 329/DEL/2026[2020-21]Status: Disposed26/5/2026AY 2020-21
SWETA ANAND ,GAUTAM BUDDHA NAGAR, UTTAR PRADESH vs ITO WARD 5(2)(4), NOIDA, NOIDA
ITA 3180/DEL/2026[2012-2013]Status: Disposed26/5/2026AY 2012-2013
