← All Benches
ITAT Delhi Bench
78,184 judgments
PANKAJ GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -25, DELHI, DELHI
ITA 7249/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
INCOME TAX OFFICER, DELHI vs FORTUNE LAND AND HOUSING PRIVATE LIMITED, DELHI
ITA 7242/DEL/2025[2011-12]Status: Disposed5/6/2026AY 2011-12
PITAM SINGH (THROUGH LEGAL HEIR GAURAV NAGAR),GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 7175/DEL/2025[2013-2014]Status: Disposed5/6/2026AY 2013-2014
INCOME TAX OFFICER WARD 45 (1), DELHI vs S R TIMBERS, DELHI
ITA 7172/DEL/2025[2017]Status: Disposed5/6/2026
SHUBHI STEEL PVT LTD,DELHI vs ITO WARD 23(3), DELHI
ITA 6995/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
MENORA DEVELOPERS AND INFRASTRUCTURE PVT. LTD.,DELHI vs CIT(A), DELHI
ITA 6954/DEL/2025[2011-12]Status: Disposed5/6/2026AY 2011-12
SOMIL GARG,UTTARPRADESH vs ITO WARD-2 2(3), UTTARPRADESH
ITA 6947/DEL/2025[2023-24]Status: Disposed5/6/2026AY 2023-24
PRAVESH KUMAR,BADARPUR vs DCIT, CENTRAL CIRCLE 27, DELHI
ITA 6912/DEL/2025[2014 - 15]Status: Disposed5/6/2026
PRAVESH KUMAR,BADARPUR vs DCIT, CENTRAL CIRCLE 27, NEW DELHI
ITA 6911/DEL/2025[2013 - 14]Status: Disposed5/6/2026
BHARAT KUMAR,DELHI vs PROPRIETOR, NEW DELHI
ITA 6902/DEL/2025[2016-17]Status: Disposed5/6/2026AY 2016-17
ALL INDIA WELFARE CENTRE ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 6865/DEL/2025[-]Status: Disposed5/6/2026
DCIT, CIRCLE-1(1), GURGAON, GURGAON vs ETHOS POWER PRIVATE LIMITED, GURGAON
ITA 6698/DEL/2025[2022-23]Status: Disposed5/6/2026AY 2022-23
COLOURS MULTIMEDIA PRIVATE LIMITED,DELHI vs ITO, WARD 6(1), DELHI, DELHI
ITA 6670/DEL/2025[2009-10]Status: Disposed5/6/2026AY 2009-10
INCOME TAX OFFICER, WARD-27(1), NEW DELHI, I.P. ESTATE vs XELENTIX SOLUTIONS PRIVATE LIMITED, JANAKPURI
ITA 6628/DEL/2025[2013-14]Status: Disposed5/6/2026AY 2013-14
INCOME TAX OFFICER, FARIDABAD vs JAI PRAKASH GUPTA, FARIDABAD
ITA 6488/DEL/2025[2022]Status: Disposed5/6/2026
M/S AMBICA TIMBER TRADE PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 2(1), CR BUILDING NEW DELHI 110002, DELHI
ITA 6180/DEL/2025[2012-13]Status: Disposed5/6/2026AY 2012-13
ENQUEST PETRO SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ASSESSING OFFICER , NATIONAL E ASSESSMENT CENTRE
ITA 6037/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs AAKARSHAN ESTATE PVT LTD(EARLIER KNOWN AS PAARTH INFRATECH PVT LTD), DELHI
ITA 6019/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs MAURIA UDYOG LTD., KOLKATA
ITA 5744/DEL/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
LION JEANS,NEW DELHI vs ACIT, CIRCLE- 60(1), DELHI
ITA 5495/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
