← All Benches
ITAT Delhi Bench
78,184 judgments
LION JEANS,DELHI vs ACIT, CIRCLE- 60(1), DELHI
ITA 5494/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
DCIT CENTRAL CIRCLE 26, DELHI vs ANR INTERNATIONAL PRIVATE LIMITED, DELHI
ITA 5317/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
ANUPAM SHARMA,NEW DELHI vs ITO WARD 1(1)(1), MEERUT
ITA 5203/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
P M AIR PRODUCTS PRIVATE LIMITED,DELHI vs WARD 19(1), DELHI, DELHI
ITA 4984/DEL/2025[2012-13]Status: Disposed5/6/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs RAJENDRA KUMAR, PATNA
ITA 4811/DEL/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
LALITA RANI,NISSING KARNAL vs INCOME TAX OFFICER-WARD-1, KARNAL, INCOME TAX OFFICE, KARNAL
ITA 3022/DEL/2025[2013-14]Status: Disposed5/6/2026AY 2013-14
HILL INTERNATIONAL PROJECT MANAGEMENT (INDIA) PRIVATE LIMITED,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME-TAX, GURUGRAM
ITA 2900/DEL/2025[2014-15]Status: Disposed5/6/2026AY 2014-15
RAJ KUMAR NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 2551/DEL/2025[2010-11]Status: Disposed5/6/2026AY 2010-11
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE 27, NEW DELHI
ITA 2496/DEL/2025[2010-11]Status: Disposed5/6/2026AY 2010-11
INCOME TAX OFFICER WARD-26(3) DELHI, DELHI vs M/S VIVACIOUS MARKETING SOLUTIONS PRIVATE LIMITED, DELHI
ITA 232/DEL/2025[2011-12]Status: Disposed5/6/2026AY 2011-12
INCOME TAX OFFICER WARD-26(3) DELHI, DELHI vs M/S VIVACIOUS MARKETING SOLUTIONS PRIVATE LIMITED, DELHI
ITA 211/DEL/2025[2011-12]Status: Disposed5/6/2026AY 2011-12
DCIT, CIRCLE 4(2), NEW DELHI vs BONANZA PORTFOLIO LTD, NEW DELHI
ITA 1596/DEL/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, GURUGRAM vs NIMBUS HARBOR FACILITIES MANAGEMENT PRIVATE LIMITED, GURUGRAM
ITA 1422/DEL/2025[2023-24]Status: Disposed5/6/2026AY 2023-24
NIPPON AUDIOTRONIX PRIVATE LIMITED,DELHI vs CIT APPEAL, DELHI
ITA 6030/DEL/2024[2021-22]Status: Disposed5/6/2026AY 2021-22
KELLOGG BROWN AND ROOT ENGINEERING AND CONSTRUCTION INDIA PRIVATE LIMITED,GURUGRAM vs ASSESSING OFFICER (DCIT), GURGAON
ITA 3310/DEL/2024[2020-21]Status: Disposed5/6/2026AY 2020-21
AMRIK SINGH THROUGH LEGAL HEIR KAWALPREET KAUR,GHAZIABAD, UTTAR PRADESH vs ADDL. CIT, RANGE I, GHAZIABAD, GHAZIABAD
ITA 3049/DEL/2024[2014-15]Status: Disposed5/6/2026AY 2014-15
FIREEYE IRELAND LIMITED,IRELAND vs ACIT CIRCLE 1(3)1 INTERNATIONAL TAXATION, NEW DELHI
ITA 825/DEL/2023[2020-21]Status: Disposed5/6/2026AY 2020-21
FIREEYE IRELAND LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)(1), INTERNATIONAL TAXATION, NEW DELHI, DELHI
ITA 3701/DEL/2023[2021-22]Status: Disposed5/6/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI vs SHASHANK JAIN, DELHI
ITA 2965/DEL/2023[2017-18]Status: Disposed5/6/2026AY 2017-18
SHASHANK JAIN,DELHI vs ACIT, CENTRAL CIRCLE-16, NEW DELHI
ITA 2921/DEL/2023[2017-18]Status: Disposed5/6/2026AY 2017-18
