← All Benches
ITAT Delhi Bench
78,184 judgments
INTERNATIONAL ONCOLOGY SERVICES PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-11(1), DELHI
ITA 8584/DEL/2025[2013-14]Status: Disposed5/6/2026AY 2013-14
MAYA BUILDCON PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(1), DELHI
ITA 8567/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18
AHLUEALIA CONTRACTS INDIA LTD,DELHI vs DCIT CC-31, DELHI
ITA 8538/DEL/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
AHLUWALIA CONTRACTS INDIA LTD.,DELHI vs ACIT CC-31, DELHI
ITA 8537/DEL/2025[2019-20]Status: Disposed5/6/2026AY 2019-20
DCIT, DELHI vs SHOMIT FINANCE LIMITED, DELHI
ITA 8486/DEL/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
AMBER TRADE & CONSULTING,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 8347/DEL/2025[2022-23]Status: Disposed5/6/2026AY 2022-23
AMBER TRADE & CONSULTING,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 8346/DEL/2025[2021-22]Status: Disposed5/6/2026AY 2021-22
AMBER TRADE & CONSULTING,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 8345/DEL/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NIJHAWAN CLOTHING PRIVATE LIMITED, DELHI
ITA 8071/DEL/2025[2016-17]Status: Disposed5/6/2026AY 2016-17
HARYANA GAUR BRAHMAN ZAMINDAR SABHA,DELHI vs ITO WARD 58(3), DELHI
ITA 7965/DEL/2025[NA]Status: Disposed5/6/2026
HARYANA GAUR BRAHMAN ZAMINDAR SABHA,DELHI vs ITO WARD 58(3), DELHI
ITA 7964/DEL/2025[NA]Status: Disposed5/6/2026
A vs L SECURITIES PRIVATE LIMITED,DELHIVS.DCIT CENTRAL CIRCLE 32, DELHI, DELHI
ITA 7656/DEL/2025[2019-20]Status: Disposed5/6/2026AY 2019-20
PAWAN KUMAR MITTAL HUF,DELHI vs ITO WARD 36(1), DELHI
ITA 7444/DEL/2025[2014-15]Status: Disposed5/6/2026AY 2014-15
PAWAN KUMAR MITTAL HUF,DELHI vs ITO WARD 36(1), DELHI
ITA 7443/DEL/2025[2013-14]Status: Disposed5/6/2026AY 2013-14
PURSHOTTAM LAL DHINGRA,DELHI vs AO, DELHI
ITA 7366/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
BABA ALLOYS PRIVATE LIMITED,NEW DELHI vs ITO WARD 4(1), DELHI, NEW DELHI
ITA 7365/DEL/2025[2012-13]Status: Disposed5/6/2026AY 2012-13
MASCOT REALTECH PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 16(1), DELHI
ITA 7305/DEL/2025[2014-15]Status: Disposed5/6/2026AY 2014-15
INDIAN ROADS CONGRESS,NEW DELHI vs INCOME TAX OFFICER( EXEMPTION), WARD 1(2), NEW DELHI, DELHI
ITA 7278/DEL/2025[2008-2009]Status: Disposed5/6/2026AY 2008-2009
ACIT, INCOME TAX DEPARTMENT vs TRESOR SYSTEMS PVT. LTD., DELHI
ITA 7275/DEL/2025[2020-21]Status: Disposed5/6/2026AY 2020-21
PANKAJ GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 25, DELHI , DELHI
ITA 7250/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19
