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ITAT Delhi Bench

78,184 judgments

SANDEEP KUMAR,ROHTAK vs INCOME TAX OFFICER WARD-2, ROHTAK

ITA 1298/DEL/2026[2023-24]Status: Disposed5/6/2026AY 2023-24

SHRI DHARAMBIR MEMORIAL TRUST,HISAR vs ITO EXEMPTIONS, ROHTAK, ROHTAK

ITA 1287/DEL/2026[2024-25]Status: Disposed5/6/2026AY 2024-25

D.B. ENGINEERING P. LTD.,DELHI vs ACIT CIRCLE 7(1), DELHI, DELHI

ITA 108/DEL/2026[2016-17]Status: Disposed5/6/2026AY 2016-17

SHYAM SPECTRA PVT. LTD.,DELHI vs ACIT, DELHI

ITA 9102/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19

BRAHAM PRAKASH,DELHI vs INCOME TAX OFFICER- WARD 36(1), NEW DELHI

ITA 9100/DEL/2025[2020-21]Status: Disposed5/6/2026AY 2020-21

BRAHAM PRAKASH,DELHI vs INCOME TAX OFFICER- WARD 36(1), DELHI

ITA 9098/DEL/2025[2019-20]Status: Disposed5/6/2026AY 2019-20

MANAM NARANG HUF ,DELHI vs ITO WARD -35 (1) , DELHI

ITA 9053/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18

RAJBIR SINGH GOYAT ,DELHI vs DCTI CENTRAL CIRCLE-1 , GURGAON

ITA 8911/DEL/2025[2013-14]Status: Disposed5/6/2026AY 2013-14

RAKESH KUMAR YADAV,DELHI vs ACIT,CC-1, GURGAON

ITA 8856/DEL/2025[2008-09]Status: Disposed5/6/2026AY 2008-09

ANTRIKSH ENGINEERS PRIVATE LIMITED,DELHI vs ACIT, CC-1, GURGAON

ITA 8851/DEL/2025[2011-12]Status: Disposed5/6/2026AY 2011-12

RAJBIR SINGH GOYAT,DELHI vs ACIT CC-1, GURGAON

ITA 8847/DEL/2025[2008-09]Status: Disposed5/6/2026AY 2008-09

ANTRIKSH ENGINEERS CONSTRUCTION CORPORATION,DELHI vs ACIT, CC-1, GURGAON

ITA 8846/DEL/2025[2014-15]Status: Disposed5/6/2026AY 2014-15

ANTRIKSH ENGINEERS CONSTRUCTION CORPORATION,DELHI vs ACIT,CC-1, GURGAON

ITA 8845/DEL/2025[2013-14]Status: Disposed5/6/2026AY 2013-14

ANTRIKSH ENGINEERS CONSTRUCTION CORPORATION,DELHI vs ACIT, CC-1, GURGAON

ITA 8844/DEL/2025[2012-13]Status: Disposed5/6/2026AY 2012-13

ANTRIKSH ENGINEERS CONSTRUCTION CORPORATION ,DELHI vs DCIT CENTRAL CIRCLE-1 , GURGAON

ITA 8843/DEL/2025[2011-12]Status: Disposed5/6/2026AY 2011-12

ANTRIKSH ENGINEERS CONSTRUCTION CORPORATION ,DELHI vs ACIT,CC-1, GURGAON

ITA 8842/DEL/2025[2010-11]Status: Disposed5/6/2026AY 2010-11

VINEET AGARWAL,MORADABAD vs ACIT -2, MORADABAD

ITA 8836/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18

MARMO HOME PRIVATE LIMITED ,DELHI vs DCIT CIRCLE 16 (1) , DELHI

ITA 8833/DEL/2025[2018-19]Status: Disposed5/6/2026AY 2018-19

VIKAS SETHI,NEW DELHI vs INCOME TAX OFFICER WARD 43(5), DELHI, DELHI

ITA 8734/DEL/2025[2017-18]Status: Disposed5/6/2026AY 2017-18

ACIT(OSD), RANGE -10, NEW DELHI, ITO vs GENERICA INDIA LTD. , NARELA

ITA 8596/DEL/2025[2022]Status: Disposed5/6/2026