← All Benches
ITAT Delhi Bench
78,165 judgments
KRISH HOPE FOUNDATION,HARYANA vs ITO EXCEMPTION , HARYANA
ITA 3674/DEL/2026[2025-26]Status: Disposed22/6/2026AY 2025-26
BRM EDUCATION & WELFARE SOCIETY,V-BARSEEN vs ITO EXEMPTIONS, ROHAK, ROHTAK
ITA 3642/DEL/2026[AACAB0177G]Status: Disposed22/6/2026
BRM EDUCATION & WELFARE SOCIETY,V-BARSEEN vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 3641/DEL/2026[2026-27]Status: Disposed22/6/2026AY 2026-27
THE CATHEDRAL CHURCH OF THE REDEMPTION,DELHI vs CIT (EXEMPTIONS) , DELHI
ITA 3634/DEL/2026[-]Status: Disposed22/6/2026
THE CATHEDRAL CHURCH OF THE REDEMPTION,DELHI vs CIT (EXEMPTIONS) , DELHI
ITA 3633/DEL/2026[-]Status: Disposed22/6/2026
JYOTI CARIAPPA SAIKIA,NEW DELHI vs ACIT CENTRAL CIRCLE-5, DELHI
ITA 2649/DEL/2026[2021-22]Status: Disposed22/6/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs MAS ADVISORY SERVICES PRIVATE LIMITED, DELHI
ITA 2404/DEL/2026[2019-20]Status: Disposed22/6/2026AY 2019-20
INCOME TAX OFFICER, WARD-5(1)(2), NOIDA, NOIDA vs DIWAKAR SHARMA, NOIDA
ITA 7802/DEL/2025[2010-11]Status: Disposed22/6/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs LOOM CRAFTS SHADE SYSTEMS PRIVATE LIMITED, DELHI
ITA 7770/DEL/2025[2016-17]Status: Disposed22/6/2026AY 2016-17
MOOL CHAND JAIN,NEW DELHI vs JCIT CENTRAL RANGE 04 DELHI, NEW DELHI
ITA 7765/DEL/2025[2020-21]Status: Disposed22/6/2026AY 2020-21
MOOL CHAND JAIN,NEW DELHI vs JCIT CENTRAL RANGE-04 DELHI, NEW DELHI
ITA 7764/DEL/2025[2019-20]Status: Disposed22/6/2026AY 2019-20
MOOL CHAND JAIN,NEW DELHI vs JCIT CENTRAL RANGE-04 DELHI, NEW DELHI
ITA 7763/DEL/2025[2018-19]Status: Disposed22/6/2026AY 2018-19
INCOME TAX OFFICER, NOIDA vs GAGNISH ARORA, NOIDA
ITA 1048/DEL/2025[2014-15]Status: Disposed22/6/2026AY 2014-15
HERBERT SMITH FREEHILLS LLP,UNITED KINGDOM vs ASSISSTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 3209/DEL/2023[2021-22]Status: Disposed22/6/2026AY 2021-22
HERBERT SMITH FREEHILLS LLP,GURGAON vs DCIT, CIRCLE 2(1)(1) INTERNATIONAL TAXATION, NEW DELHI
ITA 2352/DEL/2022[2018-19]Status: Disposed22/6/2026AY 2018-19
HERBERT SMITH FREEHILLS LLP,GURGAON vs CIT(A)-43, NEW DELHI
ITA 2281/DEL/2019[2015-16]Status: Disposed22/6/2026AY 2015-16
TOLL GLOBAL FORWARDING (INDIA) PRIVATE LIMITED ,GURGAON vs ACIT, NEW DELHI
ITITA 43/DEL/2025[2022-23]Status: Disposed19/6/2026AY 2022-23
U.S. ELECTROCOMPONENTS PRIVATE LIMITED,DELHI vs ITO WARD 27(1), DELHI
ITA 1981/DEL/2026[2017-18]Status: Disposed19/6/2026AY 2017-18
MAHAVIR PRASHAD JAIN,DELHI vs ASSESSING OFFICER, WARD NO. 54(1), DELHI
ITA 1430/DEL/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
VISHESH DEVELOPERS PVT LTD ,DELHI vs ACIT CIRCLE-25 (1) , DELHI
ITA 8830/DEL/2025[2019-20]Status: Disposed19/6/2026AY 2019-20
