← All Benches
ITAT Delhi Bench
78,165 judgments
MOHAN KANT JHA,NEW DELHI vs ITO WARD 46(4), DELHI
ITA 7832/DEL/2025[2018-19]Status: Disposed23/6/2026AY 2018-19
MOHAN KANT JHA,DELHI vs ITO WARD 46(4), DELHI
ITA 7831/DEL/2025[2018-19]Status: Disposed23/6/2026AY 2018-19
SYED AIJAZ HAIDER NAQVI,AMROHA vs ITO WARD 1(1), MORADABAD
ITA 7828/DEL/2025[2022-23]Status: Disposed23/6/2026AY 2022-23
PARUL SUYAL,DELHI vs INCOME TAX OFFICER, MEERUT
ITA 7806/DEL/2025[2020-21]Status: Disposed23/6/2026AY 2020-21
DEEP CHAND SINGHAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 7777/DEL/2025[2020-21]Status: Disposed23/6/2026AY 2020-21
M/S MPS STRUCTURE (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 3648/DEL/2025[2016-17]Status: Disposed23/6/2026AY 2016-17
KARAN GOMBER,NEW DELHI vs DCIT CENTRAL CIRCLE-8, NEW DELHI
ITA 3428/DEL/2025[2016-17]Status: Disposed23/6/2026AY 2016-17
KARAN GOMBER,DELHI vs DCIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 3427/DEL/2025[2015-16]Status: Disposed23/6/2026AY 2015-16
MITSUI KINZOKU COMPANY LIMITED,JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), INTERNATIONAL TAX, NEW DELHI
ITITA 64/DEL/2026[2023-24]Status: Disposed22/6/2026AY 2023-24
RCPC WELFARE TRUST,SECTOR-3 ROHINI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5699/DEL/2026[NA]Status: Disposed22/6/2026
RCPC WELFARE TRUST,SECTOR-3 ROHINI vs CIT(EXEMPTION), DELHI, NEW DELHI
ITA 5698/DEL/2026[NA]Status: Disposed22/6/2026
SKINRANGE ADDICTION KILLER FOUNDATION,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5682/DEL/2026[2026-2027]Status: Disposed22/6/2026AY 2026-2027
ASIAD VILLAGE SARBOJONIN AND CULTURAL ASSOCIATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), INCOME TAX OFFICE DELHI
ITA 5673/DEL/2026[202627]Status: Disposed22/6/2026
HUMAN DEVELOPMENT WELFARE SOCIETY,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 5663/DEL/2026[2027-28]Status: Disposed22/6/2026AY 2027-28
NATIONAL DESIGN CENTRE (NDC),DELHI vs DCIT EXEMPTION, DELHI
ITA 5641/DEL/2026[2025-26]Status: Disposed22/6/2026AY 2025-26
KHELO TENNIS INDIA FOUNDATION,NOIDA vs CIT EXEMPTION, LUCKNOW, LUCKNOW
ITA 4087/DEL/2026[2025-26]Status: Disposed22/6/2026AY 2025-26
SHRI ATMANAND JAIN SABHA FARIDABAD,FARIDABAD vs CIT (EXEMPTIONS), CHANDIGARH
ITA 4065/DEL/2026[2026-27]Status: Disposed22/6/2026AY 2026-27
SHRI JAGESHWAR TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 4030/DEL/2026[2027-28]Status: Disposed22/6/2026AY 2027-28
AMRIT AAN CHARITABLE TRUST,VIKAS PURI vs CIT EXEMPTION, CIVIC CENTRE
ITA 3748/DEL/2026[2026-27]Status: Disposed22/6/2026AY 2026-27
AMRIT AAN CHARITABLE TRUST,VIKAS PURI vs CIT EXEMPTION, CIVIC CENTRE
ITA 3747/DEL/2026[2026-27]Status: Disposed22/6/2026AY 2026-27