← All Benches
ITAT Delhi Bench
78,165 judgments
ACIT, CIRCLE- 2(1)(1), GHAZIABAD, GHAZIABAD vs ZILA SAHKARI BANK LIMITED BULANDSHAHR, BULANDSHAHR
ITA 7658/DEL/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
HORIBA INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI, NEW DELHI
ITA 3383/DEL/2024[2020-21]Status: Disposed19/6/2026AY 2020-21
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP
ITA/760/202518/6/2026
PALCO TEX FEB LIMITED,DELHI vs ITO, DELHI
ITA 3141/DEL/2026[2017-18]Status: Disposed18/6/2026AY 2017-18
NEFEDU FOUNDATION,DELHI vs CIT(E), DELHI
ITA 144/DEL/2026[2025-2026]Status: Disposed18/6/2026AY 2025-2026
NEFEDU FOUNDATION,DELHI vs CIT(E), DELHI
ITA 143/DEL/2026[2025-2026]Status: Disposed18/6/2026AY 2025-2026
HARYANA WIRES LTD.,DELHI vs ITO,WARD-22(2), DELHI
ITA 1086/DEL/2025[2020-21]Status: Disposed18/6/2026AY 2020-21
OPTUS NETWORKS PTY LIMITED,AUSTRALIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(2) (INTERNATIONAL TAXATION), NEW DELHI, NEW DELHI
ITITA 61/DEL/2026[2018-19]Status: Disposed17/6/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs HARIOM MOBILE PRIVATE LIMITED, GUJARAT
ITA 4502/DEL/2025[2020-21]Status: Disposed17/6/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs HARIOM MOBILE PRIVATE LIMITED, RAJKOT, GUJARAT
ITA 4501/DEL/2025[2019-20]Status: Disposed17/6/2026AY 2019-20
INCOME TAX OFFICER, FARIDABAD vs MANAV SANSKAR SHIKSHA SANSTHA, FARIDABAD
ITA 3190/DEL/2025[2020]Status: Disposed17/6/2026
MANISH GUTPA,DELHI vs DCIT CIRCLE-18(1), DELHI
ITA 6100/DEL/2024[2017-18]Status: Disposed17/6/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, E BLOCK, CIVIC CENTER, NEW DELHI vs P P JEWELLERS EXPORTS, NEW DELHI
ITA 3735/DEL/2024[2013-14]Status: Disposed17/6/2026AY 2013-14
DCIT, NEW DELHI vs IMTIYAZ AHMED ANSARI, DELHI
ITA 3584/DEL/2024[2011-12]Status: Disposed17/6/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs P P JEWELLERS EXPORTS, NEW DELHI
ITA 3552/DEL/2024[2013-14]Status: Disposed17/6/2026AY 2013-14
INCOME TAX OFFICER, C. R. BUILDING, I. P. ESTATE, NEW DELHI vs IRIS PIONEER INFRAPROJECT PRIVATE LIMITED, LAJPAT NAGAR IV, DELHI
ITA 2337/DEL/2024[2015-16]Status: Disposed17/6/2026AY 2015-16
BELLSONICA AUTO COMPONENT INDIA PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-1(1), GURGAON
ITA 1049/DEL/2023[2014-15]Status: Disposed17/6/2026AY 2014-15
ACIT, CIRCLE- 26(2), NEW DELHI vs VISHAL GOLD & PRECIOUS STONES PVT. LTD., NEW DELHI
ITA 5243/DEL/2017[2010-11]Status: Disposed17/6/2026AY 2010-11
PARK CITY INFRASTRUCTURES,DELHI vs INCOME TAX OFFICER, WARD-59(1), DELHI
ITA 326/DEL/2026[2016-17]Status: Disposed16/6/2026AY 2016-17
VIDHYA WATI SEWA TRUST,NEW DELHI vs CIT (EXEMPTION) WARD EXEMPTION 1(1) DELHI, NEW DELHI
ITA 3187/DEL/2026[2026-27]Status: Disposed16/6/2026AY 2026-27
