← All Benches

ITAT Delhi Bench

78,165 judgments

NEERAJ HOSIERY INDIA PRIVATE LIMITED,DELHI vs THE COMMISSIONER OF INCOME TAX (APPEAL) , DELHI

ITA 7413/DEL/2025[2017-18]Status: Disposed24/6/2026AY 2017-18

NEERAJ HOSIERY INDIA PRIVATE LIMITED,DELHI vs THE COMMISSIONER OF INCOME TAX (APPEAL), DELHI

ITA 7412/DEL/2025[2016-17]Status: Disposed24/6/2026AY 2016-17

KRISHAN MODI,RAJASTHAN vs ACIT, CENTRAL CIRCLE-3, DELHI

ITA 7402/DEL/2025[2023-24]Status: Disposed24/6/2026AY 2023-24

ELEGANT IT SOLUTIONS PRIVATE LIMITED,DELHI vs DCIT/ACIT CEN CIR, GZB, GHAZIABAD

ITA 7363/DEL/2025[2014-15]Status: Disposed24/6/2026AY 2014-15

BHARTIYA KISSAN SANGH VIVEKA NAND SCHOOL,HARYANA vs ITO WARD-1, KARNAL, HARYANA

ITA 6989/DEL/2025[2026-27]Status: Disposed24/6/2026AY 2026-27

ACIT(OSD), RANGE-10, ITO vs GUPTA JEWELLERS PRIVATE LIMITED., ARYA SAMAJ ROAD

ITA 6309/DEL/2025[2017-18]Status: Disposed24/6/2026AY 2017-18

TRISHLA BUILDTECH PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), KARNAL, HARYANA

ITA 6099/DEL/2025[2015-16]Status: Disposed24/6/2026AY 2015-16

RASHMI MAGAZINE,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-15, NEW DELHI, NEW DELHI

ITA 6092/DEL/2025[2014-15]Status: Disposed24/6/2026AY 2014-15

SHYAM INTERNATIONAL ,NEW DELHI vs ITO WARD 59(5), NEW DELHI

ITA 6068/DEL/2025[2012-13]Status: Disposed24/6/2026AY 2012-13

LIONS WORKFORCE SOLUTION INDIA PRIVATE LIMITED,NOIDA vs DY. CIT, CIRCLE 5(1)(1), NOIDA

ITA 5836/DEL/2025[2023-24]Status: Disposed24/6/2026AY 2023-24

SHAKUNTLA DATA ,HARAYANA vs ITO WARD-2 , DELHI

ITA 5598/DEL/2025[2023-24]Status: Disposed24/6/2026AY 2023-24

ISHLEEN KAUR,DELHI vs ITO WARD 50(1), DELHI

ITA 5539/DEL/2025[2014-15]Status: Disposed24/6/2026AY 2014-15

SHRISHTI BUILDHOME PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), DELHI, DELHI

ITA 5180/DEL/2025[2012-13]Status: Heard24/6/2026AY 2012-13

M/S. SADHNA BIO-OILS PRIVATE LIMITED,NEW DELHI vs THE DCIT, CIRCLE 22(2), NEW DELHI , NEW DELHI

ITA 5045/DEL/2025[2012-13]Status: Disposed24/6/2026AY 2012-13

PALURI RAGHAVAN GOPALA,UTTAR PRADESH vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2, UTTAR PRADESH

ITA 4846/DEL/2025[2015-16]Status: Disposed24/6/2026AY 2015-16

VIJAY KUMAR MANCHANDA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 2222/DEL/2025[2016-17]Status: Disposed24/6/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELHI vs MEHFOOZ KHAN, DELHI

ITA 2097/DEL/2025[2018-19]Status: Disposed24/6/2026AY 2018-19

ALSTOM TRANSPORT SYSTEMS (THAILAND) LTD (ALSTOM (THAILAND) LTD NOW MERGED WITH ALSTOM TRANSPORT SYST,THAILAND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(1)(1), NEW DELHI, NEW DELHI

ITA 2016/DEL/2025[2022-23]Status: Disposed24/6/2026AY 2022-23

ALSTOM TRANSPORT SYSTEMS (THAILAND) LIMITED (ALSTOM HOLDINGS (THAILAND) LTD NOW MERGED WITH ALSTOM T,THAILAND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(1)(1), NEW DELHI, NEW DELHI

ITA 2015/DEL/2025[2018-19]Status: Disposed24/6/2026AY 2018-19

ALSTOM (SHARED SERVICES) PHILIPPINES INC.,PHILIPPINES vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(1)(1), NEW DELHI, NEW DELHI

ITA 2014/DEL/2025[2018-19]Status: Disposed24/6/2026AY 2018-19