← All Benches
ITAT Delhi Bench
78,165 judgments
RN CREATIONS PRIVATE LIMITED,MAYUR VIHAR PHASE-I vs ASSESSING OFFICER WARD 20(3), C R BUILDING
ITA 1199/DEL/2026[2012-13]Status: Disposed24/6/2026AY 2012-13
M/S SHIVDHAM BUILDTECH P LTD.,DELHI vs JCIT - CC - 27, DELHI
ITA 111/DEL/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
M/S SHIVDHAM BUILDTECH P LTD.,DELHI vs JCIT - CC 27, NEW DELHI
ITA 110/DEL/2026[2016-17]Status: Disposed24/6/2026AY 2016-17
M/S SHIVDHAM BUILDTECH P LTD.,DELHI vs JCIT CC 27, DELHI
ITA 109/DEL/2026[2015-16]Status: Disposed24/6/2026AY 2015-16
TOYO SPRINGS LIMITED,SONEPAT vs INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT
ITA 8999/DEL/2025[2021-22]Status: Disposed24/6/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs SUNITA JAIN, NEW DELHI
ITA 8685/DEL/2025[2013-14]Status: Disposed24/6/2026AY 2013-14
NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED,NEW DELHI vs ITO WARD 53(5), DELHI
ITA 8643/DEL/2025[2020-21]Status: Disposed24/6/2026AY 2020-21
NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED,DELHI vs ITO WARD 53(5), DELHI
ITA 8642/DEL/2025[2018-19]Status: Disposed24/6/2026AY 2018-19
NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED,DELHI vs ITO WARD 53(5), DELHI
ITA 8641/DEL/2025[2017-18]Status: Disposed24/6/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CHANDGI RAM REAL ESTATE CONSULTANTS PRIVATE LIMITED, DELHI
ITA 8604/DEL/2025[2020-21]Status: Disposed24/6/2026AY 2020-21
KPMG GLOBAL SERVICES PRIVATE LIMITED,GURGAON vs COMMISSIONER OF INCOME TAX (APPEAL), NATIONAL FACELESS APPEAL CENTRE
ITA 8507/DEL/2025[2014-15]Status: Disposed24/6/2026AY 2014-15
KRISHAN CHAND JAIN,GURGAON vs ITO WARD 2(3), GURGAON
ITA 8464/DEL/2025[2015-16]Status: Disposed24/6/2026AY 2015-16
LUXMI SUPER SERVICES,LAXMIBAI NAGAR vs ACIT, CIVIC CENTRE
ITA 8462/DEL/2025[2007-2008]Status: Disposed24/6/2026AY 2007-2008
RUPESH MITTAL,DELHI vs ITO WARD 47(1), DELHI
ITA 8285/DEL/2025[2017-18]Status: Disposed24/6/2026AY 2017-18
DURGA AGENCIES,DELHI vs ITO, WARD 48(1),, DELHI
ITA 8140/DEL/2025[2017-18]Status: Disposed24/6/2026AY 2017-18
VIVAAN ELECTRONIC TECHNOLOGY PRIVATE LIMITED,GURGAON vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 7663/DEL/2025[2022-23]Status: Disposed24/6/2026AY 2022-23
ACIT, DELHI vs AGRICULTURE INSURANCE COMPANY OF INDIA, DELHI
ITA 7653/DEL/2025[2018-19]Status: Disposed24/6/2026AY 2018-19
NITIN REKHAN,KHARI BAOLI, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 31, NEW DELHI , DELHI
ITA 7638/DEL/2025[2013-14]Status: Disposed24/6/2026AY 2013-14
MS JASMINE SAREEN,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7534/DEL/2025[2013-14]Status: Disposed24/6/2026AY 2013-14
MS JASMINE SAREEN,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 7533/DEL/2025[2013-14]Status: Disposed24/6/2026AY 2013-14
