← All Benches
ITAT Delhi Bench
78,165 judgments
INCOME TAX OFFICER, DELHI vs ARUN KUMAR KANOJIA, DELHI
ITA 1413/DEL/2025[2014-15]Status: Disposed24/6/2026AY 2014-15
INCOME TAX OFFICER, WARD-60(4), DELHI, VIKAS BHAWAN, DELHI vs MOHD SULTAN, GHAZIPUR,
ITA 4679/DEL/2024[2017-18]Status: Disposed24/6/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PEETHAMBRA GRANITES PRIVATE LIMITED, DELHI
ITA 3671/DEL/2024[2022-23]Status: Disposed24/6/2026AY 2022-23
DCIT, CIRCLE - 10(1), DELHI vs IL AND FS ENERGY DEVELOPMENT COMPANY LIMITED, DELHI
ITA 2768/DEL/2024[2018-19]Status: Disposed24/6/2026AY 2018-19
DCIT, CIRCLE - 10(1), DELHI, DELHI vs IL AND FS ENERGY DEVELOPMENT COMPANY LIMITED, DELHI
ITA 2701/DEL/2024[2017-18]Status: Disposed24/6/2026AY 2017-18
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 810/DEL/2023[2016-17]Status: Disposed24/6/2026AY 2016-17
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 809/DEL/2023[2015-16]Status: Disposed24/6/2026AY 2015-16
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 808/DEL/2023[2014-15]Status: Disposed24/6/2026AY 2014-15
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 807/DEL/2023[2013-14]Status: Disposed24/6/2026AY 2013-14
ITO, WARD-5, ROHTAK vs RAJBIR L/H SHRI RAJESH , ROHTAK
ITA 2576/DEL/2022[2017-18]Status: Disposed24/6/2026AY 2017-18
ACIT CIRCLE-16(1), DELHI vs MOHAN EXPORTS (INDIA) PVT. LTD. , DELHI
ITA 1193/DEL/2022[2016-17]Status: Disposed24/6/2026AY 2016-17
N.C. JEWELLERS,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 01, NEW DELHI, NEW DELHI
ITA 993/DEL/2021[2017-18]Status: Disposed24/6/2026AY 2017-18
DCIT CENTRAL CIRCLE-01, NEW DELHI vs N C JEWELLERS, NEW DELHI
ITA 886/DEL/2021[2017-18]Status: Disposed24/6/2026AY 2017-18
ADDI. CIT SPECIAL RANGE-3, NEW DELHI vs EDENIC PROPBUILD PRIVATE LIMITED, NEW DELHI
ITA 7337/DEL/2019[2015-16]Status: Disposed24/6/2026AY 2015-16
EDENIC PROPBUILD PRIVATE LIMITED,NEW DELHI vs ADDI. CIT SPECIAL RANGE-3, NEW DELHI
ITA 7320/DEL/2019[2015-16]Status: Disposed24/6/2026AY 2015-16
GAURAV SALHOTRA,GHAZIABAD vs ITO, WARD- 1(2), GHAZIABAD
ITA 7455/DEL/2018[2015-16]Status: Disposed24/6/2026AY 2015-16
SPECTRIS TECHNOLOGIES PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 3424/DEL/2016[2010-11]Status: Disposed24/6/2026AY 2010-11
ISHA KACKER,DELHI vs ASSISTANT COMMISSIONER , NEW DELHI
ITITA 2030/DEL/2025[2022-23]Status: Disposed23/6/2026AY 2022-23
VAIKUNTHA FOUNDATION,DELHI vs CIT EXEMPTION DELHI, DELHI
ITA 6007/DEL/2026[2026-27]Status: Disposed23/6/2026AY 2026-27
THE RANIA EDUCATION SOCIETY,RANIA vs ASSESSING OFFICER EXEMPTIONS WARD, ROHTAK
ITA 5958/DEL/2026[NA]Status: Disposed23/6/2026