← All Benches
ITAT Delhi Bench
78,147 judgments
ANURADHA RISHI,SAINIK FARM vs ACIT CC-2, JHANDEWALAN EXTENSION
ITA 6537/DEL/2025[2018-19]Status: Disposed1/7/2026AY 2018-19
SARITA SARDA,DESHNOKE, BIKANER vs DCIT/ACIT, CENTRAL CIRCLE 32, NEW DELHI, NEW DELHI
ITA 6310/DEL/2025[2015-16]Status: Disposed1/7/2026AY 2015-16
SARITA SARDA,DESHNOKE, BIKANER vs DCIT/ACIT, CENTRAL CIRCLE 32, NEW DELHI, NEW DELHI
ITA 6282/DEL/2025[2014-15]Status: Disposed1/7/2026AY 2014-15
SARITA SARDA,DESHNOKE, BIKANER vs DCIT/ACIT, CENTRAL CIRCLE 32, NEW DELHI, NEW DELHI
ITA 6281/DEL/2025[2013-14]Status: Disposed1/7/2026AY 2013-14
DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs BRAHAM DEV GUPTA, DELHI
ITA 5467/DEL/2025[2012-13]Status: Disposed1/7/2026AY 2012-13
DCIT, CENTRAL CIRCLE 3, NEW DELHI, NEW DELHI vs BRAHAM DEV GUPTA, DELHI
ITA 5466/DEL/2025[2011-12]Status: Disposed1/7/2026AY 2011-12
V & S INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 17(1), NEW DELHI, NEW DELHI
ITA 5782/DEL/2024[2005-06]Status: Disposed1/7/2026AY 2005-06
ISH BUILDCON PRIVATE LIMITED,NEW DELHI vs ITO WARD 12(4), NEW DELHI
ITA 1799/DEL/2023[2012-13]Status: Disposed1/7/2026AY 2012-13
KULBHUSHAN MITTAL,NEW DELHI vs PR. CIT DELHI-15, NEW DELHI
ITA 1681/DEL/2023[2012-13]Status: Disposed1/7/2026AY 2012-13
BAIN CAPABILITY CENTRE INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURUGRAM, GURGAON
ITTPA 170/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
HENKEL ANAND INDIA PRIVATE LIMITED,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, DELHI
ITTPA 108/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
JAN KALYAN EDUCATIONAL TRUST,GHAZIABAD vs ITO, WARD 2(1)(2), GHAZIABAD
ITA 4051/DEL/2026[2021-22]Status: Disposed30/6/2026AY 2021-22
M/S PANACEA BIOTEC LTD ,DELHI vs ACIT CENTRAL CIRCLE-29 , DELHI
ITA 4048/DEL/2026[2002-23]Status: Disposed30/6/2026AY 2002-23
LAYMAN EDUCATION SOCIETY,DELHI vs CIT(E), INCOME TAX DEPARTMENT, DELHI
ITA 4028/DEL/2026[Not Applicable]Status: Disposed30/6/2026
PRANYAS DEVELOPMENT FOUNDATION,DELHI vs CIT ( EXEMPTION), DELHI
ITA 3993/DEL/2026[not applicable]Status: Disposed30/6/2026
SHRI KHATU SHYAM GAUSHALA SEWA SAMITI,SANDWA vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 3958/DEL/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
SHRI KHATU SHYAM GAUSHALA SEWA SAMITI,SANDWA vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 3957/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
VAISH SAMNVAY SAMITI,FARIDABAD vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3950/DEL/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,NOIDA vs DCIT CC-15, DELHI
ITA 3922/DEL/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,NOIDA vs DCIT CC-15, DELHI
ITA 3921/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23