← All Benches
ITAT Delhi Bench
78,165 judgments
ISH BUILDCON PRIVATE LIMITED,NEW DELHI vs ITO WARD 12(4), NEW DELHI
ITA 1799/DEL/2023[2012-13]Status: Disposed1/7/2026AY 2012-13
KULBHUSHAN MITTAL,NEW DELHI vs PR. CIT DELHI-15, NEW DELHI
ITA 1681/DEL/2023[2012-13]Status: Disposed1/7/2026AY 2012-13
BAIN CAPABILITY CENTRE INDIA PRIVATE LIMITED,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURUGRAM, GURGAON
ITTPA 170/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
HENKEL ANAND INDIA PRIVATE LIMITED,HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, DELHI
ITTPA 108/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
JAN KALYAN EDUCATIONAL TRUST,GHAZIABAD vs ITO, WARD 2(1)(2), GHAZIABAD
ITA 4051/DEL/2026[2021-22]Status: Disposed30/6/2026AY 2021-22
M/S PANACEA BIOTEC LTD ,DELHI vs ACIT CENTRAL CIRCLE-29 , DELHI
ITA 4048/DEL/2026[2002-23]Status: Disposed30/6/2026AY 2002-23
LAYMAN EDUCATION SOCIETY,DELHI vs CIT(E), INCOME TAX DEPARTMENT, DELHI
ITA 4028/DEL/2026[Not Applicable]Status: Disposed30/6/2026
PRANYAS DEVELOPMENT FOUNDATION,DELHI vs CIT ( EXEMPTION), DELHI
ITA 3993/DEL/2026[not applicable]Status: Disposed30/6/2026
SHRI KHATU SHYAM GAUSHALA SEWA SAMITI,SANDWA vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 3958/DEL/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
SHRI KHATU SHYAM GAUSHALA SEWA SAMITI,SANDWA vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 3957/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
VAISH SAMNVAY SAMITI,FARIDABAD vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3950/DEL/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,NOIDA vs DCIT CC-15, DELHI
ITA 3922/DEL/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,NOIDA vs DCIT CC-15, DELHI
ITA 3921/DEL/2026[2022-23]Status: Disposed30/6/2026AY 2022-23
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,NOIDA vs DCIT CC-15, DELHI
ITA 3920/DEL/2026[2021-22]Status: Disposed30/6/2026AY 2021-22
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,NOIDA vs DCIT CC-15, DELHI
ITA 3919/DEL/2026[2020-21]Status: Disposed30/6/2026AY 2020-21
SHRI SANATAN GAU SEWA DHAM SAMITI ,HARYANA vs CIT (EXEMPTIONS) , CHANDIGARH
ITA 3636/DEL/2026[-]Status: Disposed30/6/2026
PEE EMPRO EXPORTS PVT LTD,FARIDABAD vs ACIT CENTRAL CIRCLE - 32, NEW DELHI
ITA 3635/DEL/2026[2018-19]Status: Disposed30/6/2026AY 2018-19
CLOUD 9 PROJECTS PRIVATE LIMITED,MEERUT vs DCIT, CIRCLE 4(2), DELHI
ITA 2670/DEL/2026[2020-21]Status: Disposed30/6/2026AY 2020-21
CLOUD 9 PROJECTS PRIVATE LIMITED,MEERUT vs DCIT, CIRCLE 4(2), DELHI
ITA 2669/DEL/2026[2019-20]Status: Disposed30/6/2026AY 2019-20
CLOUD 9 PROJECTS PRIVATE LIMITED,MEERUT vs DCIT, CIRCLE 4(2), DELHI
ITA 2668/DEL/2026[2019-20]Status: Disposed30/6/2026AY 2019-20
