ITAT Delhi Bench

INCOME TAX OFFICER, WARD-46(1), NEW DELHI vs YOGESH BATRA, NEW DELHI

RAVI KISHORE ENTERPRISES PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE 32, NEW DELHI

AHUJA AND ANAND BUILDWELL PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE, NOIDA

SABIHA CONSTRUCTION COMPANY PRIVATE LIMITED,DELHI vs ACIT, CIRCLE 22(2) NEW DELHI, DELHI

SHRI KRISHNA HARE EDUCATIONAL TRUST,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(2), DELHI, DELHI

MICROMATIC MACHINE TOOLS PVT. LTD.,BANGLORE vs DCIT, CPC, CPC

APPT FASHION,NEW DELHI vs ACIT, CIRCLE 28(1), NEW DELHI

SHRI SHAMIM YAHYA (Accountant Member)

CAMTECH HEAVY ENGINEERING COMPANY,DELHI vs DCIT CIRCLE 28(1), DELHI, CIVIC CENTRE, MINTO ROAD

VIN VENTURESS,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIVIC CENTRE, NEW DELHI

SUDHIR KUMAR SAINI,MEERUT vs ITO WARD 2(5), MEERUT

SARASWATI VIDYAK TRUST,MAHARANI BAGH vs CIT(EXEMPTION), NEW DELHI

AL REHMAN FROZEN FOODS,SAMBHAL vs ACIT 1, MORADABAD

SHREE MOTORS PRIVATE LIMITED,HARYANA vs ACIT CIRCLE-1, FARIDABAD

SAWHNEY BROTHERS , DELHI vs ACIT CIRCLE 52 (1), DELHI

M/S VIDYA INFRABUILT PVT. LTD.,DELHI vs ACIT CENTRAL CIRCLE-26, NEW DELHI

MADAN SINGH,DELHI vs ITO WARD 29(1), DELHI

MADAN SINGH,DELHI vs ITO WARD 29(1), NEW DELHI

SH. PIYUSH SINGLA ,HARYANA vs INCOME TAX OFFICER, HARYANA

SUSHMA KAPUR,DELHI vs ITO, NFAC

JITENDER PARMAR,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI