← All Benches
ITAT Delhi Bench
78,147 judgments
HARISH BHASIN,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
ITA 7344/DEL/2018[2007-08]Status: Disposed3/7/2026AY 2007-08
HARISH BHASIN,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
ITA 7343/DEL/2018[2006-07]Status: Disposed3/7/2026AY 2006-07
SHRI HARISH BHASIN,NEW DELHI vs ACIT, NEW DELHI
ITA 5854/DEL/2016[2007-08]Status: Disposed3/7/2026AY 2007-08
SHRI HARISH BHASIN,NEW DELHI vs ACIT, NEW DELHI
ITA 5853/DEL/2016[2006-07]Status: Disposed3/7/2026AY 2006-07
M/S. ADMIRAL FINSTOCK PVT. LTD.,,NEW DELHI vs ITO, NEW DELHI
ITA 2724/DEL/2016[2011-12]Status: Disposed3/7/2026AY 2011-12
MAHIMA LOGICTICS PVT. LTD.,NAGPUR vs DCIT, NEW DELHI
ITA 5356/DEL/2014[2007-08]Status: Disposed3/7/2026AY 2007-08
DCIT, NEW DELHI vs SH. K.N. SHUKLA, NOIDA
ITA 985/DEL/2009[2005-06]Status: Disposed3/7/2026AY 2005-06
SHRI YOGESH KUMAR US (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), DELHI, NEW DELHI
ITA 2654/DEL/2026[2022-23]Status: Disposed2/7/2026AY 2022-23
BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), NEW DELHI
ITA 2653/DEL/2026[2022-23]Status: Disposed2/7/2026AY 2022-23
BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), DELHI, NEW DELHI
ITA 2652/DEL/2026[2022-23]Status: Disposed2/7/2026AY 2022-23
BEZA ENERGY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 52(1), DELHI, NEW DELHI
ITA 2651/DEL/2026[2022-23]Status: Disposed2/7/2026AY 2022-23
AB REPHCONS INFRASTRUCTURE PVT. LTD.,DELHI vs ITO, WARD 1(1), NEW DELHI
ITA 2629/DEL/2026[2019-20]Status: Disposed2/7/2026AY 2019-20
CARNATION PROJECTS PVT. LTD.,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2424/DEL/2026[2017-2018]Status: Disposed2/7/2026AY 2017-2018
CARNATION PROJECTS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2423/DEL/2026[2016-2017]Status: Disposed2/7/2026AY 2016-2017
CARNATION PROJECTS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2422/DEL/2026[2015-2016]Status: Disposed2/7/2026AY 2015-2016
CARNATION PROJECTS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2421/DEL/2026[2014-2015]Status: Disposed2/7/2026AY 2014-2015
BIJENDER SINGH,TIGAON, FARIDABAD vs THE INCOME TAX OFFICER, WARD 1(1), FARIDABAD
ITA 2393/DEL/2026[2017-18]Status: Disposed2/7/2026AY 2017-18
SANSKAR WELFARE TRUST,NEW DELHI vs ASSESSING OFFICER CIRCLE EXEMPTION 2(1) DELHI, NEW DELHI
ITA 2387/DEL/2026[2023-24]Status: Disposed2/7/2026AY 2023-24
JTK LOGISTICS PRIVATE LIMITED,SOUTH WEST DELHI vs INCOME TAX OFFICER WARD 13(3), DELHI , DELHI
ITA 2384/DEL/2026[2015-16]Status: Disposed2/7/2026AY 2015-16
AJAY KAUSHIK,FARIDABAD vs ITO WARD 1(1), FARIDABAD
ITA 8578/DEL/2025[2012-13]Status: Disposed2/7/2026AY 2012-13