← All Benches
ITAT Delhi Bench
74,888 judgments
V S JAIN CHARITABLE TRUST,HISAR vs CIT E , CHANDIGARH
ITA 3056/DEL/2026[-]Status: Disposed25/9/2026
JAY PRAKASH SINGH,DELHI vs CIRCLE 70(1),DELHI, DELHI
ITA 3004/DEL/2026[2012-13]Status: Disposed25/9/2026AY 2012-13
JAY PRAKASH SINGH,DELHI vs CIRCLE 70(1),DELHI, DELHI
ITA 3003/DEL/2026[2012-13]Status: Disposed25/9/2026AY 2012-13
SHREE SHREE 108 BABA HEMADASS GAOSHALA SAMITI,MAHENDERGARH, HARYANA vs ITO EXEMPTIONS ROHTAK, ROHTAK
ITA 2972/DEL/2026[AY 2025-26]Status: Disposed25/9/2026
SHREE SHREE 108 BABA HEMADASS GAOSHALA SAMITI,MAHENDERGARH, HARYANA vs ITO EXEMPTIONS, ROHTAK
ITA 2971/DEL/2026[AY 2025-26]Status: Disposed25/9/2026
MCW INFOTECH PRIVATE LIMITED,DELHI vs DCIT, CC-26, DELHI
ITA 2828/DEL/2026[2017-18]Status: Disposed25/9/2026AY 2017-18
SOM HARI INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT, CC-8, DELHI
ITA 1521/DEL/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
UMEED FOR ANIMALS FOUNDATION,GURGAON HARYANA, INDIA vs CIT(EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 1435/DEL/2026[NA]Status: Disposed25/9/2026
INCOME TAX OFFICER, WARD-60(4), DELHI, DELHI vs MOHAMMAD NAEEM, DELHI
ITA 1372/DEL/2026[2017-18]Status: Disposed25/9/2026AY 2017-18
RAJESH GUPTA HUF,DELHI vs ACIT CIRCLE 28(1), DELHI
ITA 8240/DEL/2025[2016-17]Status: Disposed25/9/2026AY 2016-17
RAJESH GUPTA HUF,DELHI vs ACIT CIRCLE 28(1), NEW DELHI
ITA 8239/DEL/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
RAJESH GUPTA HUF,DELHI vs ACIT CIRCLE 28(1), NATIONAL FACELESS ASSESSMENT CENTRE
ITA 8238/DEL/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
MG HOUSING PRIVATE LIMITED ,DELHI vs ACIT CENTRAL CIRCLE-4 , DELHI
ITA 5523/DEL/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
MG HOUSING PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE-4 , DELHI
ITA 5522/DEL/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
VENELEC ELECTROMECH INDUSTRIES PVT LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-32, NEW DELHI
ITA 4976/DEL/2025[2016-17]Status: Disposed25/9/2026AY 2016-17
ASCENDAS PROPERTY FUND (FDI) PTE LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION CIRCLE -1(1)(1), NEW DELHI
ITITA 211/DEL/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
ASCENDAS PROPERTY FUND (FDI) PTE LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION CIRCLE -1(1)(1), NEW DELHI
ITITA 210/DEL/2026[2017-18]Status: Disposed25/9/2026AY 2017-18
GOVERNMENT INSTITUTE OF MEDICAL SCIENCES,GAUTAM BUDH NAGAR vs CIT EXEMPTION, LUCKNOW
ITA 8420/DEL/2026[Not Applicable]Status: Disposed25/9/2026
M/S RAVI BUILDTECH (P) LTD.,GHAZIABAD vs DCIT/ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD
ITA 7460/DEL/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
M/S RAVI BUILDTECH (P) LTD.,GHAZIABAD vs DCIT/ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD
ITA 7459/DEL/2026[2015-16]Status: Disposed25/9/2026AY 2015-16
