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ITAT Delhi Bench

74,888 judgments

HARVENDER KUMAR MIGLANI,SAHARANPUR vs I.T.O., SAHARANPUR

ITA 8107/DEL/2026[2020-21]Status: Disposed25/9/2026AY 2020-21

ASA RAM,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL

ITA 8065/DEL/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

MCW INFOTECH PRIVATE LIMITED,DELHI vs DCIT CC-26, DELHI

ITA 7120/DEL/2026[2016-17]Status: Disposed25/9/2026AY 2016-17

DHANESH KUMAR SHARMA,HAPUR vs ITO WARD 2(3)(4), HAPUR

ITA 4616/DEL/2026[2016-2017]Status: Disposed25/9/2026AY 2016-2017

DHANESH KUMAR SHARMA,HAPUR vs ITO WARD 2(3)(4) HAPUR, HAPUR

ITA 4615/DEL/2026[2015-2016]Status: Disposed25/9/2026AY 2015-2016

DHANESH KUMAR SHARMA,HAPUR vs ITO WARD 2(3)(4), HAPUR

ITA 4572/DEL/2026[2014-2015]Status: Disposed25/9/2026AY 2014-2015

SARDAR MANMOHAN SINGH CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 4492/DEL/2026[2026-27]Status: Disposed25/9/2026AY 2026-27

SARDAR MANMOHAN SINGH CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI

ITA 4491/DEL/2026[2026-27]Status: Disposed25/9/2026AY 2026-27

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs JAIROLIA GEMS & JEWELLERY PRIVATE LIMITED, NEW DELHI

ITA 3831/DEL/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

ACIT, DELHI vs MADHAV BHAGERIA , DELHI

ITA 3257/DEL/2026[2015-16]Status: Disposed25/9/2026AY 2015-16

ACIT, DELHI vs MADHAV BHAGARIA, DEHLI

ITA 3256/DEL/2026[2014-15]Status: Disposed25/9/2026AY 2014-15

ACIT, DELHI vs ANIMATE INFRASTRUCTURE PVT LTD, DELHI

ITA 3178/DEL/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

ACIT, DELHI vs ANIMATE INFRASTRUCTURE, DELHI

ITA 3177/DEL/2026[2020-21]Status: Disposed25/9/2026AY 2020-21

ACIT, DELHI vs ANIMATE INFRASTRUCTURE PVT LTD, DEHLI

ITA 3176/DEL/2026[2019-20]Status: Disposed25/9/2026AY 2019-20

ACIT, DELHI vs ANIMATE INFRASTRUCTURE PVT LTD, DELHI

ITA 3175/DEL/2026[2018-19]Status: Disposed25/9/2026AY 2018-19

ACIT, DELHI vs ANIMATE INFRASTRUCTURE PVT LTD, DELHI

ITA 3174/DEL/2026[2017-18]Status: Disposed25/9/2026AY 2017-18

ACIT, DELHI vs ANIMATE INFRASTRUCTURE, DELHI

ITA 3173/DEL/2026[2015-16]Status: Disposed25/9/2026AY 2015-16

NAVAL KISHOR AND SONS HUF,NEW DELHI vs ACIT CENTRAL CIRCLE , NEW DELHI

ITA 3130/DEL/2026[2018-19]Status: Disposed25/9/2026AY 2018-19

SPJ CARGO PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 22(2), DELHI

ITA 3129/DEL/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

V S JAIN CHARITABLE TRUST,HARYANA vs CIT EXEMPTIONS, CHANDIGARH

ITA 3057/DEL/2026[-]Status: Disposed25/9/2026