← All Benches
ITAT Delhi Bench
74,888 judgments
SARFARAZ AHMED,MEERUIT vs WARD 1(2)(5), MEERUT
ITA 503/DEL/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
BESTONE INDUSTRIES PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 4758/DEL/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
TANISH AGRISCIENCE PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 2754/DEL/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
INCOME TAX OFFICER, WARD-4(1), DELHI vs BHUDEV BUILDING MATERIALS PRIVATE LIMITED, DELHI
ITA 2009/DEL/2026[2015]Status: Disposed28/9/2026
PRIYNKA SINGHAL,NEW DELHI vs ITO WARD 8(1), DELHI
ITA 1167/DEL/2026[2014-15]Status: Disposed28/9/2026AY 2014-15
SURESH KUMAR,JIND vs DEPUTY COMMISSIONER, BHIWANI
ITA 1070/DEL/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
INCOME TAX OFFICER, DELHI vs SUPER KING INVESTMENTS PRIVATE LIMITED, DELHI
ITA 9200/DEL/2025[2016-17]Status: Disposed28/9/2026AY 2016-17
LATE BHOODEV SINGH THROUGH L/H BIMLA DEVI (WIFE),GHAZIABAD vs ITO WARD 68(8), DELHI
ITA 8284/DEL/2025[2012-13]Status: Disposed28/9/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ARTLINE FINANCE PRIVATE LIMITED (FORMERLY KNOWN AS M/S ARTLINE VINIMAY PRIVATE LIMITED), DELHI
ITA 8179/DEL/2025[2014-15]Status: Disposed28/9/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAJYOG BUILDTECH PRIVATE LIMITED, DELHI
ITA 8175/DEL/2025[2016-17]Status: Disposed28/9/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAJYOG BUILDTECH PRIVATE LIMITED, DELHI
ITA 8174/DEL/2025[2015-16]Status: Disposed28/9/2026AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs GAADI WEBPRIVATE LTD. , DELHI
ITA 7992/DEL/2025[2023-24]Status: Disposed28/9/2026AY 2023-24
SANGEETA SHARMA,DELHI vs ACIT, CIRCLE-29(1), DELHI
ITA 7605/DEL/2025[2012-13]Status: Disposed28/9/2026AY 2012-13
KANTA DEVI JALAN LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL,DELHI vs WARD 43(8), DELHI
ITA 4538/DEL/2025[2012-13]Status: Disposed28/9/2026AY 2012-13
COMMISSIONER OF INCOME TAX vs M/S DALMIA CEMENT BHARAT LTD.
ITA/258/200625/9/2026
COMMISSIONER OF INCOME TAX DEL vs M/S DALMIA CEMENT LTD.
ITA/549/200625/9/2026
COMMISSIONER OF INCOME TAX vs M/S DALMIA CEMENT BHARAT LTD.
ITA/155/200625/9/2026
COMMISISONER OF INCOME TAX DEL vs M/S DALMIA CEMENT BHARAT LTD.
ITA/921/200625/9/2026
PR. COMMISSIONER OF INCOME TAX-4, NEW DELHI vs ANITA RANI
ITA/777/202625/9/2026
PATNA HIGHWAY PROJECTS LIMITED vs INCOME TAX DEPARTMENT THROUGH THE ASSISTANT COMMISSIONER CIRCLE 19
W.P.(C)/14230/202625/9/2026
