← All Benches
ITAT Delhi Bench
74,888 judgments
VISHAL OIL AND LUBRICANTS CO. vs THE COMMISSIONER OF CUSTOMS (IMPORT)
W.P.(C)-7004/202628/9/2026
SEETHARAMULU AITIPAMULA,HYDERABAD vs INCOME TAX OFFICER, WARD 68(1), DELHI
ITA 7201/DEL/2026[2021-2022]Status: Disposed28/9/2026AY 2021-2022
SEETHARAMULU AITIPAMULA,HYDERABAD vs INCOME TAX OFFICER, WARD 68(1), DELHI
ITA 7200/DEL/2026[2020-2021]Status: Disposed28/9/2026AY 2020-2021
YOGESH SHARMA,GURGAON vs INCOME TAX OFFICER WARD 4(4), GURGAON
ITA 6695/DEL/2026[2012-13]Status: Disposed28/9/2026AY 2012-13
PRASHANT KUMAR SINGH,INDRA NAGAR COLONY, CHHITTURPUR SIGRA vs DCIT/ ACIT CEN CIRCLE II, DCIT/ ACIT CEN CIRCLE II
ITA 6550/DEL/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
USHA CHAUDHARY,DELHI vs INCOME TAX OFFICER, WARD - 60(4), DELHI, NEW DELHI
ITA 6321/DEL/2026[2016-17]Status: Disposed28/9/2026AY 2016-17
EMERGENT BUILDERS PRIVATE LIMITED,DELHI vs ACIT CIRCLE 7(1), DELHI
ITA 6313/DEL/2026[2013-14]Status: Disposed28/9/2026AY 2013-14
LALA SOHANA MAL JAGMOHAN LAL KHANNA EDUCATIONAL AND CHARITABLE TRUST,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
ITA 3646/DEL/2026[2025-26]Status: Disposed28/9/2026AY 2025-26
LALA SOHANA MAL JAGMOHAN LAL KHANNA EDUCATIONAL AND CHARITABLE TRUST,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
ITA 3645/DEL/2026[2025-26]Status: Disposed28/9/2026AY 2025-26
HIMTAJ MEDICARE,DELHI vs DY COMMISSIONER OF INCOME TAX, DELHI
ITSSA 8172/DEL/2025[2016-17]Status: Disposed28/9/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs SATINDER SONDHI, DELHI
ITITA 9/DEL/2025[2012-13]Status: Disposed28/9/2026AY 2012-13
NEERAJ DHAMIJA,NORTH WEST DELHI, NEW DELHI vs INCOME TAX OFFICER WARD 68(1), DELHI, NEW DELHI
ITA 6475/DEL/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
NEERAJ DHAMIJA,NORTH WEST DELHI, NEW DELHI vs INCOME TAX OFFICER WARD 68(1), DELHI, NEW DELHI
ITA 6474/DEL/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
ARTCRAFT SALES,NEW DELHI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NEW DELHI
ITA 6311/DEL/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
KANIKA SATYANAND,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 6238/DEL/2026[2024-25]Status: Disposed28/9/2026AY 2024-25
AZURE POWER URANUS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI
ITA 6222/DEL/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS),CIRCLE 2(1), NEW DELHI, DELHI vs THE ENERGY AND RESOURCES INSTITUTE, DELHI
ITA 5992/DEL/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 2(1), NEW DELHI, DELHI vs THE ENERGY AND RESOURCES INSTITUTE, DELHI
ITA 5991/DEL/2026[2016-17]Status: Disposed28/9/2026AY 2016-17
VEENA CHADHA,DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 5762/DEL/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
AVTAR SINGH,UNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX , DELHI
ITA 5731/DEL/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
