← All Benches
ITAT Delhi Bench
78,012 judgments
SAMADHIYA INFRATECH PRIVATE LIMITED,NEW DELHI vs ITO, WARD 22(1), DELHI
ITA 4984/DEL/2026[2021-22]Status: Disposed31/7/2026AY 2021-22
SAMADHIYA INFRATECH PRIVATE LIMITED,NEW DELHI vs ITO, WARD 22(1), DELHI
ITA 4983/DEL/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
NEETU KALRA,DELHI vs CIT APPEALS, NEW DELHI
ITA 3913/DEL/2026[2017-2018]Status: Disposed31/7/2026AY 2017-2018
VAISH MODEL PRIMARY SCHOOL,DELHI vs CIT E, CHANDIGARH
ITA 3783/DEL/2026[-]Status: Disposed31/7/2026
VAISH MODEL SENIOR SECONDARY SCHOOL,DELHI vs CIT E, CHANDIGARH
ITA 3782/DEL/2026[-]Status: Disposed31/7/2026
SHREE GOKULENDRA EDUCATIONAL TRUST REGD,FARIDABAD vs DCIT E, CHANDIGARH
ITA 3778/DEL/2026[-]Status: Disposed31/7/2026
GEETA SINGH,NEW DELHI vs ACIT, NEW DELHI
ITA 3440/DEL/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
ARHAM IRON LIMITED,NEW DELHI vs ITO WARD 3(1), DELHI
ITA 3340/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
THE KANGRA CO-OP. BANK LTD.,DELHI vs DCIT, CIRCLE 61(1), CIVIC CENTRE, NEW DELHI
ITA 3311/DEL/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
SUMITRA DEVI,JIND vs DCIT, CC, KARNAL
ITA 3301/DEL/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
INTERSOFT DATA LABS AND SOLUTION PRIVATE LIMITED,GURGAON vs JCIT RANGE 26, DELHI
ITA 3086/DEL/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
RAVEESH KANAUJIA,GURUGRAM vs ITO-WARD 3(1), GURGAON, GURGAON
ITA 2980/DEL/2026[2022-23]Status: Disposed31/7/2026AY 2022-23
TRADE IMPEX INC,DELHI vs ITO WARD 44(1), DELHI
ITA 2979/DEL/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
TRADE IMPEX INC,DELHI vs ITO WARD 44(1), DELHI
ITA 2978/DEL/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
ACIT, CIRCLE-1(1), NEW DELHI, DELHI vs ABHYUDAYA HOUSING & CONSTRUCTIONS PRIVATE LIMITED, DELHI
ITA 2973/DEL/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
DISHA EDUCATION SOCIETY,FARIDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 2964/DEL/2026[2026-2027]Status: Disposed31/7/2026AY 2026-2027
MOHIT SAWHNEY,DELHI vs CIRCLE 19(1), DELHI
ITA 2959/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
MANIK SOMANI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 70(1), DELHI, DELHI
ITA 2657/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
BEENA YADAV,SOUTH WEST DELHI vs INCOME TAX OFFICE, CIVIC CENTRE
ITA 2604/DEL/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
ABHYUDAYA HOUSING & CONSTRUCTIONS P LTD,NOIDA vs ACIT, CIRCLE 1(1), DELHI
ITA 2548/DEL/2026[2012-13]Status: Disposed31/7/2026AY 2012-13