← All Benches
ITAT Delhi Bench
78,012 judgments
APOORVA LEASING FINANCE AND INVESTMENT COMPANY LIMITED,DELHI vs INCOME TAX OFFICER, WARD 73(1), DELHI
ITA 939/DEL/2026[2022-2023]Status: Disposed31/7/2026AY 2022-2023
SHRI SHIV KIRPA SEWA MANDAL,DELHI vs CIT(EXEMPTION), DELHI
ITA 895/DEL/2026[2026-27]Status: Disposed31/7/2026AY 2026-27
ANSAL HOUSING LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER INCOME TAX, NEW DELHI
ITA 889/DEL/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
ANSAL HOUSING LIMITED,NEW DELHI vs ACIT CIRCLE 1(1), NEW DELHI
ITA 888/DEL/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
KESHAV BHARDWAJ,GURGAON vs DCIT, CIRCLE 2(1), GURGOAN
ITA 634/DEL/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
MOOL CHAND SHARBATI DEVI HOSPITAL TRUST,M.J. HOUSE, WESTERN KUTCHERY ROAD, MEERUT vs DCIT EXEMPTION CIRCLE, GHAZIABAD, CGO,COMPLEX-II,PURANI HAPUR CHUNGI,GHAZIABAD
ITA 6016/DEL/2026[2026-27]Status: Disposed31/7/2026AY 2026-27
MOOL CHAND SHARBATI DEVI HOSPITAL TRUST,M.J. HOUSE, WESTERN KUTCHERY ROAD, MEERUT vs DCIT EXEMPTION CIRCLE, GHAZIABAD, CGO,COMPLEX-II,PURANI HAPUR CHUNGI,GHAZIABAD
ITA 6015/DEL/2026[2024-25]Status: Disposed31/7/2026AY 2024-25
MOOL CHAND SHARBATI DEVI HOSPITAL TRUST,M.J. HOUSE, WESTERN KUTCHERY ROAD vs DCIT EXEMPTION CIRCLE, GHAZIABAD, CGO,COMPLEX-II,PURANI HAPUR CHUNGI,GHAZIABAD
ITA 6014/DEL/2026[2021-22]Status: Disposed31/7/2026AY 2021-22
BIMLA SHARMA,SHALIMAR BAGH vs INCOME TAX OFFICER, CIVIC CENTRE, DELHI
ITA 5766/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
NANAK CHAND,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 5342/DEL/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
RAJAVIRI,VILLAGE RAJPUR-KHAMPUR vs INCOME TAX OFFICER, WARD-1, BAGHPAT, BAGHPAT
ITA 5337/DEL/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
KAMAL SINGH,CHARKHI DADRI vs ITO, CHARKHI DADRI
ITA 5328/DEL/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
ARNAVI GREEN BUILDING MATERIALS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 5324/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
BURMAN ESTATE PRIVATE LIMITED,DELHI vs ITO WARD 5(2), NEW DELHI
ITA 5306/DEL/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
SHIVANI TYAGI,SONIPAT HARYANA vs WARD-1, SONEPAT, SONEPAT
ITA 5296/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
JAGJEET SINGH,MEERUT vs ITO WARD 3(1)(1), MUZAFFAR NAGAR
ITA 5275/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
VEER SINGH,MORADABAD vs ITO WARD 1(1), MORADABAD
ITA 5274/DEL/2026[2023-24]Status: Disposed31/7/2026AY 2023-24
AVIAN REMEDIES LTD,DELHI vs ITO WARD 3(4), DELHI
ITA 5236/DEL/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
N C JEWELLERS,DELHI vs DCIT, CENTRAL CIRCLE 26 DELHI, DELHI
ITA 514/DEL/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
N C JEWELLERS,DELHI vs DCIT, CENTRAL CIRCLE-26 DELHI, DELHI
ITA 513/DEL/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
