ITAT Delhi Bench

RESHAM DATT,FARIDABAD vs ACIT, CC-7, DELHI

SAMIR KUMAR DATT,FARIDABAD vs ACIT, CC-7, DELHI

DELHI YARN MERCHANTS CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), DELHI

DELHI YARN MERCHANTS CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI

DESHRAJ,GHAZIABAD vs ITO WARD (1)(2), GHAZIABAD

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

MAHARISHI EDUCATION CORPORATION PVT LTD vs INCOME TAX OFFICER WARD-16 (1) & ANR.

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs ROCKWELL COLLINS INC

JITENDRA KUMAR KESHARI,NEW DELHI vs ACIT, CENTRAL CIRCLE 20, NEW DELHI, NEW DELHI

JITENDRA KUMAR KESHARI,NEW DELHI vs ACIT, CENTRAL CIRCLE 20, DELHI, NEW DELHI

SHAKUNTALA DEVI CHANDRA KUMAR MUNOT CHARITABLE TRUST,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE

INCOME TAX OFFICER, WARD-6(1), DELHI vs CUMULUS EXPORTS PRIVATE LIMITED, DELHI

ACIT, CIRCLE 4(2), NEW DELHI vs M/S CLEAN WIND POWER(MANVI) PVT LTD, NEW DELHI

RAJ KUMAR,DELHI vs INCOME TAX OFFICER WARD 45(1), DELHI, DELHI

RAO NET RAM SHIKSHA SAMITI,ATELI, HARYANA vs ITO EXEMPTIONS, ROHTAK

ANITA SHARMA,FARIDABAD vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI

ROYALGOLF LINK CITY PROJECTS PRIVATE LIMITED,DELHI vs CENTRAL CIRCLE 14, DELHI

SHAMEEM AHMED,DELHI vs WARD 52(91)DELHI, DELHI

GE ENERGY PARTS INC,ATLANTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(3)(1), NEW DELHI

APOORVA LEASING FINANCE AND INVESTMENT CO. LTD,DELHI vs INCOME TAX OFFICER, WARD 73(1), DELHI

APOORVA LEASING FINANCE AND INVESTMENT CO. LTD,DELHI vs INCOME TAX OFFICER, WARD 73(1), DELHI