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ITAT Delhi Bench
78,012 judgments
COMMISSIONER OF INCOME TAX (TDS)-2, DELHI vs M/S SIKKA INFRASTRUCTURE PVT. LTD.
ITA/384/20254/8/2026
PR. COMMISSIONER OF INCOME TAX - 1 vs M/S ETAWAH CHAKERI (KANPUR) HIGHWAY PRIVATE LIMITED
ITA/160/20264/8/2026
ASM MANAGEMENT CONSULTANTS PRIVATE LIMITED,DELHI vs DCIT CC-28, DELHI
ITSSA 3445/DEL/2026[2019-20]Status: Disposed4/8/2026AY 2019-20
HARSH NUTRICARE PRIVATE LIMITED,DELHI vs DCIT, CC-7, DELHI
ITA 4854/DEL/2026[2024-25]Status: Disposed4/8/2026AY 2024-25
SUSHIL BABNA,DELHI vs DCIT, CC-7, DELHI
ITA 4853/DEL/2026[2024-25]Status: Disposed4/8/2026AY 2024-25
HIGH VALUE TRADERS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 476/DEL/2026[2016-17]Status: Disposed4/8/2026AY 2016-17
RASHTRIYA COMPUTER SHAKSHARTA MISSION,PATNA vs CIT(EXEMPTION), DELHI
ITA 3666/DEL/2026[2024-2025]Status: Disposed4/8/2026AY 2024-2025
KULDEEP KUMAR,SOUTH DELHI vs WARD 28(5), DELHI, INCOME TAX OFFICE
ITA 3448/DEL/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
SANJEEV DESAI,NEW DELHI vs DCIT, DELHI
ITA 3447/DEL/2026[2011-2012]Status: Disposed4/8/2026AY 2011-2012
AAMBY VALLEY CITY LIMTIED,MUMBAI vs DLC-CC-(1)(6), CENTRAL CIRCLE
ITA 3446/DEL/2026[2012-13]Status: Disposed4/8/2026AY 2012-13
HIRA BALLABH KHULBE,KASHIPUR vs INCOME TAX OFFICER, FARIDABAD
ITA 3272/DEL/2026[22012-13]Status: Disposed4/8/2026
KAPIL,DELHI vs ITO, WARD 45(1), DELHI, CIVIC CENTRE, MINTO ROAD
ITA 2871/DEL/2026[2020-2021]Status: Disposed4/8/2026AY 2020-2021
MAHADEV JINDAL,DELHI vs ACIT, CIRCLE 34(1), DELHI
ITA 2737/DEL/2026[2016-17]Status: Disposed4/8/2026AY 2016-17
SANJAY CHAWLA,KAROL BAGH, DELHI vs ITO, WARD-51(3), CIVIC CENTRE, DELHI
ITA 2690/DEL/2026[2017-2018]Status: Disposed4/8/2026AY 2017-2018
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VERTEX INTERNATIONAL PRIVATE LIMITED, DELHI
ITA 204/DEL/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
REGAL TOLLWAYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 19 (1), DELHI
ITA 1952/DEL/2026[2016-17]Status: Disposed4/8/2026AY 2016-17
REGAL TOLLWAYS PRIVATE LIMITED,DELHI vs ACIT CIRCLE 19 (1), DELHI
ITA 1951/DEL/2026[2015-16]Status: Disposed4/8/2026AY 2015-16
REGAL TOLLWAYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE- 19 (1), DELHI
ITA 1950/DEL/2026[2014-15]Status: Disposed4/8/2026AY 2014-15
REGAL TOLLWAYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 19 (1), DELHI
ITA 1949/DEL/2026[2013-14]Status: Disposed4/8/2026AY 2013-14
SETH PARKASH CHAND SURTIA CHARITABLE TRUST,HARYANA vs CIT(E) WARD ROHTAK, HARYANA
ITA 1569/DEL/2026[2027-28]Status: Disposed4/8/2026AY 2027-28