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ITAT Dehradun Bench

1,438 judgments

VANDEEP SINGH RATRA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX -CENTRAL CIRCLE, DEHRADUN, DEHRADUN

ITA 292/DDN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

ANKIT GUPTA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN, DEHRADUN

ITA 290/DDN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

DAMANPREET SINGH CHANDOK,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX -CENTRAL CIRCLE, DEHRADUN, DEHRADUN

ITA 289/DDN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

M/S PEARL HEIGHTS,UTTARAKHAND vs DCIT/ACIT, CENTRAL CIRCLE, DEHRADUN, UTTARAKHAND

ITA 288/DDN/2026[2023-24]Status: Disposed28/7/2026AY 2023-24

UMESH KUMAR,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN, DEHRADUN

ITA 286/DDN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

UMESH KUMAR,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE,DEHRADUN, DEHRADUN

ITA 285/DDN/2026[2019-20]Status: Disposed28/7/2026AY 2019-20

AVTAR SINGH,DEHRADUN vs ITO.WARD-1(1)(1), DEHRADUN

ITA 277/DDN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

DEEPAK BISHT,GAUCHER, CHAMOLI vs ITO, SRIANGAR GARHWAL

ITA 273/DDN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

KUSUM DEEP,ROORKEE vs INCOME TAX OFFICER, ROORKEE

ITA 270/DDN/2026[2024-25]Status: Disposed28/7/2026AY 2024-25

BAHUUDDESHIY NANHEDA ANANTPUR HARIJAN KISAN SEWA SAHKARI SAMITI LIMITED,ROORKEE vs INCOME TAX OFFICER, ROORKEE

ITA 269/DDN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19

JYOTI TANDON,HALDWANI vs ITO WARD 2(1)(1), HALDWANI

ITA 268/DDN/2026[2016-17]Status: Disposed28/7/2026AY 2016-17

INCOME TAX OFFICER, DEHRADUN vs JHAJRA SADHAN SAHKARI SAMITI LIMITED, DEHRADUN

ITA 267/DDN/2026[2016]Status: Disposed28/7/2026

RAJEEV KUMAR RANA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN

ITA 263/DDN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18

NAINITAL DISTRICT COOP BANK LTD,HALDWANI vs ASSISTANT COMMISSIONER OF INCOME TAX, HALDWANI

ITA 262/DDN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18

ABHISHEK SINGHAL,LAXAR ROORKEE vs COMMISSIONER OF INCOME-TAX (APPEALS), ROORKEE

ITA 259/DDN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19

GIRISH KUMAR SAINI,DEHRADUN vs ITO, WARD-1(1)(1), DEHRADUN

ITA 257/DDN/2026[2022-23]Status: Disposed28/7/2026AY 2022-23

UTTRANCHAL UTHAN PARISHAD,DEHRADUN vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 256/DDN/2026[2026-27]Status: Disposed28/7/2026AY 2026-27

VANDANA RANA,DEHRADUN vs DEPUTY COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE, DEHRADUN

ITA 255/DDN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18

CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI

ITA 9/DDN/2026[2020-21]Status: Disposed24/7/2026AY 2020-21

CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI

ITA 8/DDN/2026[2017-18]Status: Disposed24/7/2026AY 2017-18