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ITAT Dehradun Bench
1,438 judgments
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 7/DDN/2026[2015-16]Status: Disposed24/7/2026AY 2015-16
VIKASHNAGAR KISAN SEWA SAHKARI SAMITI LIMITED,VIKASH NAGAR vs INCOME TAX OFFICER WARD1(1)(2), DEHRADUN
ITA 340/DDN/2026[2019-20]Status: Disposed24/7/2026AY 2019-20
SUMIT BARUA,DEHRADUN vs COMMISSIONER OF INCOME TAX, ASSESSMENT UNIT
ITA 339/DDN/2026[2024-25]Status: Disposed24/7/2026AY 2024-25
NUPUR SHARMA,LUCKNOW vs DCIT/ACIT CEN CIR, DDN , DEHRADUN, DEHRADUN
ITA 338/DDN/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
MUKESH SHARMA,LUCKNOW vs DCIT/ACIT CEN CIR, DDN , DEHRADUN , DEHRADUN
ITA 337/DDN/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
JASMINE LAMBA,DEHRADUN vs ACIT,CENTRALCIRCLE, DEHTADUN, DEHRADUN
ITA 326/DDN/2026[2023-24]Status: Disposed24/7/2026AY 2023-24
BAHUDDESHIY KISHAN SEWA SAHKARI SAMITI LTD., DEHRADUN,DEHRADUN vs INCOME TAX OFFICER, WARD 1(1)(1) DEHRADUN, DEHRADUN
ITA 209/DDN/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
BAHUDDESHIY KISHAN SEWA SAHKARI SAMITI LTD.,DEHRADUN vs ITO WARD1(1)(1) DEHRADUN, DEHRADUN
ITA 208/DDN/2026[2017-18]Status: Disposed24/7/2026AY 2017-18
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 14/DDN/2026[2019-20]Status: Disposed24/7/2026AY 2019-20
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI
ITA 13/DDN/2026[2016-17]Status: Disposed24/7/2026AY 2016-17
CHANDRA MOHAN,RAMNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HALDWANI, HALDWANI
ITA 12/DDN/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT HALDWANI AT MRT, HALDWANI AT MRT
ITA 11/DDN/2026[2014-15]Status: Disposed24/7/2026AY 2014-15
CHANDRA MOHAN,RAMNAGAR vs DC/ACIT CENT CIRCLE HALDWANI, HALDWANI
ITA 10/DDN/2026[2018-19]Status: Disposed24/7/2026AY 2018-19
PONDHA SADHAN SAHAKARI SAMITI LIMITED,PONDHA vs INCPOME TAX OFFICER WARD 1 (1)(2), INCOME, INCOME TAX OFFICE DEHRADUN
ITA 335/DDN/2026[2019-20]Status: Disposed23/7/2026AY 2019-20
PONDHA SADHAN SAHAKARI SAMITI LIMITED,PONDHA vs INCOME TAX OFFICER, WARD1(1)(2), INCOME TAX OFFICE, DEHRADUN
ITA 334/DDN/2026[2018-19]Status: Disposed23/7/2026AY 2018-19
M/S PATANJALI PARIVAHAN PVT. LTD.,HARIDWAR vs DCIT, CIRCLE 1(1)(1), DEHRADUN
ITA 333/DDN/2026[2018-19]Status: Disposed23/7/2026AY 2018-19
SARVESH SINGH,KHATIMA, UDHAM SINGH NAGAR, UTTARAKHAND vs INCOME TAX OFFICER, WARD -2(3)(5),KHATIMA, UDHAM SINGH NAGAR, UTTARAKHAND, UDHAM SINGH NAGAR, UTTARAKHAND
ITA 331/DDN/2026[2018-19]Status: Disposed23/7/2026AY 2018-19
AKHILESH KUMAR YADAV,MUMBAI vs DCIT CIRCLE 1(1)(1), DEHRADUN
ITA 318/DDN/2026[2021-22]Status: Disposed23/7/2026AY 2021-22
GAJENDRA SINGH,DEHRADUN vs ITO, WARD-1(1)(1) DEHRADUN, DEHRADUN
ITA 315/DDN/2026[2020-21]Status: Disposed23/7/2026AY 2020-21
SANATANI SAMDHAAN SAMITI,PAURI vs EXEMPTION WARD, DEHRADUN
ITA 312/DDN/2026[2025-26]Status: Disposed23/7/2026AY 2025-26
